High Courts10 Mar 1925
Bava C. Vaithilinga Mudaliar Vs Chidambaram Pillai
Madras High Court · AIR 1926 Mad 113 : (1925) 49 MLJ 520
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,391 of 61,482
High Courts10 Mar 1925
K.S. Suppuswami Iyer Vs The Corporation of Madras
Madras High Court · 91 Ind. Cas. 7
High Courts10 Mar 1925
K.G. Muhammad Hussian Sahib and Others Vs P. Baba Sah and Others
Madras High Court · AIR 1926 Mad 336 : 91 Ind. Cas. 595
High Courts09 Mar 1925
Agent, Bengal Nagpur Ry. Vs Behari Lal Dutt
Calcutta High Court · AIR 1925 Cal 716 : 90 Ind. Cas. 426
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 23Railways Act, 1890 — Section 75, 77
High Courts09 Mar 1925
Agent, Bengal Nagpur Railway Vs Behari Lal Dutt
Calcutta High Court · (1925) ILR (Cal) 783
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 13Limitation Act, 1963 — Section 22
High Courts08 Mar 1925Allowed
Kathu Jairam Gujar Vs Vishvanath Ganesh Javadekar
Bombay High Court · AIR 1925 Bom 470 : (1925) 27 BOMLR 682
Contract Act, 1872 — Section 23
High Courts06 Mar 1925
Hari Mohan Ghose Vs Sourendra Nath Mitter and Others
Calcutta High Court · AIR 1925 Cal 1153
Bills of Exchange Act, 1882 — Section 23Negotiable Instruments Act, 1881 (NI) — Section 26, 27
High Courts06 Mar 1925
Surendra Narain Deo Vs Nityendra Narain and Others
Calcutta High Court · AIR 1926 Cal 173
High Courts06 Mar 1925
Kumar Surendra Narain Deb Vs Prince Victor Nityendra Narain and Others
Calcutta High Court · 90 Ind. Cas. 267
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts06 Mar 1925
Abhoya Pada Trivedi and Another Vs Ram Kinkar Trivedi and Others
Calcutta High Court · AIR 1926 Cal 228 : 89 Ind. Cas. 770
High Courts06 Mar 1925
Shaikh Muhammad Khalil Vs Shaikh Abdul Rahim and Another
Patna High Court · 93 Ind. Cas. 261
Civil Procedure Code, 1908 (CPC) — Section 101, 104
High Courts06 Mar 1925
Babu Tilakdhari Lal and Another Vs Mr. Abdul Wahab Khan and Others
Patna High Court · AIR 1926 Patna 112 : 89 Ind. Cas. 913
Bengal Tenancy Act, 1885 — Section 105, 116, 188
High Courts06 Mar 1925
Munni Lal Sao and Others Vs Gatti Ahir and Others
Patna High Court · 88 Ind. Cas. 845
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts06 Mar 1925Dismissed
Parbhu Lal Vs Chattar and Others
Allahabad High Court · AIR 1925 All 557
High Courts06 Mar 1925Dismissed
Sarju Prasad Vs Bhagwati Prasad
Allahabad High Court · AIR 1925 All 542
High Courts06 Mar 1925Disposed Of
Bahadur Vs Raja Moti Chand and Others
Allahabad High Court · AIR 1925 All 580
High Courts06 Mar 1925Allowed
Lodai Ram Vs Sukhdeo Koeri and Others
Allahabad High Court · AIR 1925 All 776
High Courts06 Mar 1925
Nilambur Thacharakavil Manavadan Thirumalpad Vs Messrs. Parry and Co.
Madras High Court · (1925) ILR (Mad) 815
Transfer of Property Act, 1882 — Section 105
High Courts06 Mar 1925
Gokaldoss Govardhandoss Vs Parry and Co. and The Official Assignee of Madras
Madras High Court · (1925) ILR (Mad) 795
Presidency Towns Insolvency Act, 1909 — Section 11(d)