High Courts12 Mar 1925
Jatindra Nath Roy Chowdhury and Others Vs Narayan Das Khetry
Calcutta High Court · AIR 1926 Cal 97 : 90 Ind. Cas. 901
Bengal Land Revenue Sales Act, 1859 — Section 37
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,390 of 61,482
High Courts12 Mar 1925
Nani Bala Sen Vs Auckland Jute Co., Ltd.
Calcutta High Court · (1925) ILR (Cal) 602
Fatal Accidents Act, 1855 — Section 1
Privy Council12 Mar 1925
Mian Ghulam Basul Khan Vs The Secretary of State for India
Privy Council · (1925) AIR(PC) 170
High Courts12 Mar 1925
Sri Paramahamsa Sriranga Narayana Jeer Swamigal Vs Sri Paramahamsa Ahobila Jeer Swamigal and Others
Madras High Court · AIR 1926 Mad 166 : (1925) 22 LW 837
High Courts12 Mar 1925
B. Raja Rajeswara Muthuramalinga Sethupathi Avergal, Rajah of Ramnad Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1926 Mad 341 : (1926) 50 MLJ 59
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts12 Mar 1925
Guntur Narasimham and Another Vs Nyapati Narayan Rao Garu
Madras High Court · AIR 1926 Mad 66 : (1925) 22 LW 592
High Courts12 Mar 1925
K.K.S. Mamundi Konar Vs P. Shamsuddin Sahib Bahadur
Madras High Court · AIR 1925 Mad 1207 : 90 Ind. Cas. 771 : (1925) 22 LW 507 : (1925) 49 MLJ 381
Ballot Act, 1872 — Section 2Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Mar 1925
Vuppulury Somasundaram Vs Bhimisetti Kondayya
Madras High Court · AIR 1926 Mad 12 : (1925) 49 MLJ 401
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts12 Mar 1925
B. Raja Rajeswari Muthuramailinga Sethupathi Avergal Raja of Ramnad Vs The Secretary of State for India in Council and Another
Madras High Court · 92 Ind. Cas. 311
Madras Local Boards Act, 1884 — Section 30
High Courts12 Mar 1925
Guntur Narasimham and Another Vs Nyapati Narayana Rao Garu
Madras High Court · 92 Ind. Cas. 405
Transfer of Property Act, 1882 — Section 53
High Courts11 Mar 1925
Hon''ble Maharaja Sir Manindra Chandra Nandi Bahadur Vs Bhagabati Devi Chowdhurani and Others
Calcutta High Court · 90 Ind. Cas. 986
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 33, Order 41 Rule 4
High Courts11 Mar 1925
Panchanon Sarkar and Others Vs Basanta Kumari Dasi and Others
Calcutta High Court · AIR 1925 Cal 1230
High Courts11 Mar 1925
Manindra Chandra Nandi Vs Bhagabati Devi Chowdurani and Others
Calcutta High Court · AIR 1926 Cal 335
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts11 Mar 1925
Bepanna Sitayya Vs Parachuri Ramaswami and Another
Madras High Court · AIR 1925 Mad 1288 : (1925) 22 LW 476
Contract Act, 1872 — Section 64
High Courts11 Mar 1925
Gadapalli Seetharama Swami Vs The Secy. of State for India and Others
Madras High Court · AIR 1925 Mad 682 : (1925) 21 LW 449
High Courts11 Mar 1925
Gadepalli Seetharamaswami Vs The Secretary of State for India in Council and Others
Madras High Court · 91 Ind. Cas. 489
High Courts11 Mar 1925
Bapanna Sitayya Vs Paruchuri Ramaswami and Another
Madras High Court · 91 Ind. Cas. 758
Contract Act, 1872 — Section 64
High Courts10 Mar 1925
K.S. Kuppuswami Aiyar Vs The Corporation of Madras
Madras High Court · AIR 1926 Mad 281 : (1925) 22 LW 877
High Courts10 Mar 1925Dismissed
Laxman Waman Gadre Vs Saraswati Ganesh Gadre
Bombay High Court · AIR 1925 Bom 432 : (1925) 27 BOMLR 692