High Courts06 Mar 1925
Munigadu Vs Emperor
Madras High Court · AIR 1925 Mad 1144
Government of India Act, 1915 — Section 107Penal Code, 1860 (IPC) — Section 426
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,392 of 61,482
High Courts06 Mar 1925
Nilambur Thacharakavil Manavedan Thirumalpad Avergal Vs Parry and Company
Madras High Court · AIR 1925 Mad 1277 : (1925) ILR (Mad) 815 : 90 Ind. Cas. 729 : (1925) 49 MLJ 390
Transfer of Property Act, 1882 — Section 105
High Courts06 Mar 1925
Gokuldoss Goverdhan Doss (dead) and Another Vs Dwarakadoss Goverdhan Doss (dead) and Others
Madras High Court · AIR 1925 Mad 1249 : (1925) ILR (Mad) 795 : (1925) 22 LW 411 : (1925) 49 MLJ 457
Presidency Towns Insolvency Act, 1909 — Section 11(d)
High Courts05 Mar 1925
Chinna Munuswami Nayudu Vs Sagalaguna Nayudu and Another
Madras High Court · AIR 1926 Mad 699 : (1926) ILR (Mad) 387 : (1926) 51 MLJ 229
High Courts05 Mar 1925
Chhotalal Mohanlal Vs Ambalal Hargovan
Bombay High Court · AIR 1925 Bom 423 : (1925) 27 BOMLR 685
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts05 Mar 1925
Ghanshiram Baluram Vs Misrilal Chunilal
Bombay High Court · AIR 1925 Bom 444 : (1925) 27 BOMLR 690
High Courts05 Mar 1925Allowed
Bai Lalbu Vs Mohanlal Gokaldas Javeri
Bombay High Court · AIR 1925 Bom 385 : (1925) 27 BOMLR 687
High Courts05 Mar 1925
Ramjas Pandey Vs Awadh Mahton and Another
Patna High Court · 88 Ind. Cas. 830
Bengal Tenancy Act, 1885 — Section 148A
High Courts05 Mar 1925
Hari Sankar Rai Vs Musammat Tapai Kuer
Patna High Court · AIR 1926 Patna 31 : 88 Ind. Cas. 923
Transfer of Property Act, 1882 — Section 100, 67, 99
High Courts05 Mar 1925Allowed
Ammar and Others Vs Govind and Others
Allahabad High Court · AIR 1925 All 465
High Courts05 Mar 1925
N.M.R. Nagappa Chetty and Others Vs V.A.A.R Firm
Madras High Court · AIR 1925 Mad 1215 : (1925) 22 LW 12 : (1925) 49 MLJ 306
Stamp Act, 1899 — Section 36
High Courts05 Mar 1925
Salakshi Ammal Vs Doraimanikka Nadan and Others
Madras High Court · AIR 1926 Mad 51 : (1925) ILR (Mad) 827 : 90 Ind. Cas. 829 : (1925) 49 MLJ 341
Trusts Act, 1882 — Section 44
High Courts04 Mar 1925
Kasiwar De Vs Aswini Kumar Pal and Others
Calcutta High Court · AIR 1926 Cal 249 : 90 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Section 46
High Courts04 Mar 1925
Sukhamayee Biswas Vs Monoranjan Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 428
Transfer of Property Act, 1882 — Section 6(e)
High Courts04 Mar 1925Allowed
Musammat Munno Devi Vs The Municipal Board
Allahabad High Court · 88 Ind. Cas. 191
High Courts04 Mar 1925
Parmanand Pandit and Others Vs Mata Din Rai and Others
Allahabad High Court · (1925) 03 AHC CK 0009