High Courts13 Mar 1925
Dhirendra Nath Roy and Others Vs Ahamed Mia and Others
Calcutta High Court · 97 Ind. Cas. 279
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,389 of 61,482
High Courts13 Mar 1925
Jogendra Narayan Das Vs Satyendra Chandra Ghosh Moulik
Calcutta High Court · AIR 1925 Cal 790 : 90 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Mar 1925
Ashraf Ali and Others Vs Arman Khan
Calcutta High Court · AIR 1926 Cal 162 : 90 Ind. Cas. 893
Bengal Tenancy Act, 1885 — Section 178, 48
High Courts13 Mar 1925
Emperor Vs Jafar Raki
Calcutta High Court · 89 Ind. Cas. 976
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(2), 355, 360
High Courts13 Mar 1925
Tiloke Chand Surana and Another Vs J.B. Beattie and Co.
Calcutta High Court · AIR 1926 Cal 204 : 94 Ind. Cas. 538
Transfer of Property Act, 1882 — Section 50
High Courts13 Mar 1925Dismissed
Gajadhar Mahton Vs Ambika Prasad Tewari
Bombay High Court · (1925) 27 BOMLR 853
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts13 Mar 1925
Shaikh Kaloo Vs Bholanath and Others
Patna High Court · AIR 1925 Patna 482
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
Privy Council13 Mar 1925
Gajadhar Mahton Vs Ambika Prasad Tewari and others
Privy Council · (1925) AIR(PC) 169
High Courts13 Mar 1925Dismissed
Har Prasad and Others Vs Gulzari Lal
Allahabad High Court · AIR 1925 All 651
High Courts13 Mar 1925Allowed
Ram Prasad Singh Vs Nepal Singh and Another
Allahabad High Court · AIR 1925 All 420
High Courts13 Mar 1925Dismissed
Ram Sarup and Another Vs Gaya Prasad
Allahabad High Court · AIR 1925 All 810
High Courts13 Mar 1925Dismissed
Kanji Mall Vs Durga Prasad and Others
Allahabad High Court · AIR 1925 All 555
High Courts13 Mar 1925
Guruswami Pillai Vs Veerabhadra Thavalkaran and Another
Madras High Court · 95 Ind. Cas. 325
High Courts13 Mar 1925
Pavakkal Vs Athappa Goundan
Madras High Court · AIR 1925 Mad 1218 : (1925) 22 LW 479 : (1925) 49 MLJ 269
Criminal Procedure Code, 1898 (CrPC) — Section 489(2)
High Courts12 Mar 1925
Jatindra Nath Roy Chowdhury Vs Narayan Das Khettry
Calcutta High Court · (1925) ILR (Cal) 862
Land Acquisition Act, 1894 — Section 3(a)Transfer of Property Act, 1882 — Section 108(h)
High Courts12 Mar 1925
Rai Harendra Nath Chaudhury Vs Sona Gazi and Others
Calcutta High Court · AIR 1926 Cal 259 : 90 Ind. Cas. 504
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts12 Mar 1925
Nani Bala Sen Vs Auckland Jute Co. Ltd.
Calcutta High Court · AIR 1925 Cal 893
Fatal Accidents Act, 1855 — Section 1
High Courts12 Mar 1925
Manik Vs King Emperor
Calcutta High Court · AIR 1925 Cal 933
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts12 Mar 1925
Choyenuddin Pramanik and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 271a
Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 109, 211, 211
High Courts12 Mar 1925
Badiar Rahaman Vs Sarada Kanta Datta and Others
Calcutta High Court · AIR 1925 Cal 1103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90