High Courts19 Mar 1925
Shunmuga Velayuda Mudaliar and Others Vs Collector of Tanjore
Madras High Court · AIR 1926 Mad 945
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,387 of 61,482
High Courts19 Mar 1925
Shanmugha Valayuda Mudaliar and Others Vs The Collector of Tanjore
Madras High Court · 93 Ind. Cas. 639 : (1926) 23 LW 336
High Courts18 Mar 1925
Bejoy Chand Mahatab Vs Beni Madhab Chaudhury and Others
Calcutta High Court · AIR 1925 Cal 936 : 90 Ind. Cas. 71
Bengal Tenancy Act, 1885 — Section 153, 30(6)
High Courts18 Mar 1925
Gus Alexander Mackenzie Vs Himalaya Assurance Co., Ltd. and Another
Calcutta High Court · AIR 1926 Cal 745 : 94 Ind. Cas. 381
High Courts18 Mar 1925
Bejoy Chand Mahatab Vs Beni Madhab Chaudhury
Calcutta High Court · (1925) ILR (Cal) 689
Bengal Tenancy Act, 1885 — Section 153(b), 30(b)
High Courts18 Mar 1925
Satish Chandra Ghosh Vs Debendra Nath De and Another
Calcutta High Court · AIR 1926 Cal 264 : 90 Ind. Cas. 820
Bengal Tenancy Act, 1885 — Section 50Letters Patent Act, 1865 — Section 15
High Courts18 Mar 1925Dismissed
R.K. Mody and Co. Vs Mahomedbhai Abdool Hoossein and Co.
Bombay High Court · AIR 1925 Bom 378 : (1925) 27 BOMLR 595 : 87 Ind. Cas. 793
Bombay General Clauses Act, 1904 — Section 7
High Courts18 Mar 1925
Chanchal Mahton and Others Vs Mahanth Bhagwan Gir and Mr. R. Hudson and Another
Patna High Court · 88 Ind. Cas. 874
Bengal Tenancy Act, 1885 — Section 116, 120
High Courts18 Mar 1925
(Bibi) Khodaijatul Kobra and Others Vs Harihar Missar and Others
Patna High Court · AIR 1926 Patna 209
Civil Procedure Code, 1908 (CPC) — Section 37, 37(b), 38
High Courts18 Mar 1925
Ry.V. Ayiswaryanandaji Saheb (died) and Others Vs Ry. Sivaji Raja Saheb and Others
Madras High Court · AIR 1926 Mad 84 : (1926) ILR (Mad) 116 : (1925) 49 MLJ 568
High Courts18 Mar 1925
(Balijepalli) Seshayya Vs Balijepalli Subbarayudi alias Subba Rao
Madras High Court · AIR 1925 Mad 1157
Penal Code, 1860 (IPC) — Section 193
High Courts18 Mar 1925
Balijeppalli Seshayya Vs Balijeppalli Subbarayudi alias Subba Rao
Madras High Court · 90 Ind. Cas. 661
Penal Code, 1860 (IPC) — Section 193
High Courts17 Mar 1925
Dukhu Mia and Others and Niamat Sarkar alias Naimuddin Sarkar and Others Vs Maharaj Jagadish Nath Roy Bahadur
Calcutta High Court · 90 Ind. Cas. 564
Bengal Tenancy Act, 1885 — Section 30, 32(2)
High Courts17 Mar 1925
Hari Mati Dasi Vs Hari Dasi Dasi
Calcutta High Court · AIR 1925 Cal 991
Criminal Procedure Code, 1898 (CrPC) — Section 147(2), 438
High Courts17 Mar 1925
Dhirendra Nath Ghose and Others Vs Charushashi Debya
Calcutta High Court · 90 Ind. Cas. 431
Bengal Tenancy Act, 1885 — Section 105, 150Transfer of Property Act, 1882 — Section 52
High Courts17 Mar 1925
Srimati Achola Sundari Debi Vs Srimati Doman Sundari Debi and Others
Calcutta High Court · AIR 1926 Cal 150 : 90 Ind. Cas. 774
Limitation Act, 1963 — Section 20
High Courts17 Mar 1925
Dukhu Mia and Others Vs Jagdish Nath Roy Bahadui
Calcutta High Court · AIR 1926 Cal 359
Bengal Tenancy Act, 1885 — Section 30
High Courts17 Mar 1925
Tukaram Mahadu Tandel Vs Ramchandra Mahadu Tandel
Bombay High Court · AIR 1925 Bom 425 : (1925) 27 BOMLR 921
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts17 Mar 1925
Suraj Narain Misser and Others Vs Hardwar Singh and Others
Patna High Court · AIR 1925 Patna 461
Bengal Tenancy Act, 1885 — Section 170(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts17 Mar 1925
Musammat Bibi Hajo and Another Vs Har Sahay Lal
Patna High Court · AIR 1926 Patna 62 : 89 Ind. Cas. 992