High Courts20 Mar 1925
Nabin Chandra Kapali Vs Gour Mohan Mistri and Others
Calcutta High Court · AIR 1926 Cal 369
Bengal Tenancy Act, 1885 — Section 153
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,386 of 61,482
High Courts20 Mar 1925
Jivanchand Gambhirmal and Others Vs Laxminarayan Ganeshram
Bombay High Court · 89 Ind. Cas. 885
Contract Act, 1872 — Section 30
High Courts20 Mar 1925Dismissed
Jivanchand Gambhirmal Vs Laxminarayan Ganeshram
Bombay High Court · AIR 1925 Bom 511 : (1925) 27 BOMLR 941
Contract Act, 1872 — Section 30
High Courts20 Mar 1925Dismissed
Shrinivas Narayan Prabhu Vs Shiddika Maidin Saiba
Bombay High Court · AIR 1925 Bom 413 : (1925) 27 BOMLR 931
High Courts20 Mar 1925
Anant Potdar Vs Mangal Potdar
Patna High Court · AIR 1926 Patna 27 : 91 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Mar 1925Disposed Of
Firm Bisesar Ram-Dassi Ram Vs Firm Har Kishen-Pahlad Rai
Allahabad High Court · AIR 1925 All 412 : 87 Ind. Cas. 370
High Courts20 Mar 1925Allowed
Kehar Singh Vs Jahangir Singh and Another
Allahabad High Court · (1925) 03 AHC CK 0011
High Courts20 Mar 1925
In Re: Dyta Seetharamayya
Madras High Court · AIR 1926 Mad 354 : (1926) 23 LW 537
High Courts19 Mar 1925
In Re: An Attorney
Calcutta High Court · (1925) ILR (Cal) 795
Letters Patent Act, 1865 — Section 10
High Courts19 Mar 1925
Hazi Munshi Fazuluddin Mahammad Vs Khetra Ghorai and Others
Calcutta High Court · 90 Ind. Cas. 866
High Courts19 Mar 1925
(Hazi Munshi) Fazlu-uddin Mohammad Vs Khetra Ghorai and Others
Calcutta High Court · AIR 1926 Cal 167
High Courts19 Mar 1925
Jabed Ali Talukdar and Others Vs Surendra Nath Bandopadhya and Others
Calcutta High Court · AIR 1926 Cal 351
High Courts19 Mar 1925
In Re: Attorney
Calcutta High Court · AIR 1925 Cal 1084
Letters Patent Act, 1865 — Section 10
High Courts19 Mar 1925
Peary Lal Mullik Vs Surendra Nath and Others
Calcutta High Court · AIR 1925 Cal 1233
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts19 Mar 1925
Monoranjan Adya Vs Bijoy Kumar Adya and Others
Calcutta High Court · 90 Ind. Cas. 729
Probate and Administration Act, 1881 — Section 86
High Courts19 Mar 1925Allowed
Ambikamoni Dasi Vs Khettra Ghosai and Others
Calcutta High Court · (1925) 03 CAL CK 0001
High Courts19 Mar 1925
Peruri Suryanarayanan Vs W.L. Narsimha
Bombay High Court · AIR 1925 Bom 415 : (1925) 27 BOMLR 938
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts19 Mar 1925
Amrit Lal Seal Vs Jagat Chandra Thakur and Others
Patna High Court · AIR 1926 Patna 202 : 93 Ind. Cas. 935
Civil Procedure Code, 1908 (CPC) — Section 47, 60
Privy Council19 Mar 1925
Mt. Lajwanti and others Vs Safa Chand, since deceased, and others
Privy Council · (1925) AIR(PC) 168
High Courts19 Mar 1925Dismissed
Ghumna and Another Vs Ram Chandra Rao and Another
Allahabad High Court · (1925) 03 AHC CK 0027