JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,388 of 61,482
Gajraj Singh and Others Vs Emperor
Allahabad High Court · AIR 1925 All 537
V. Gopala Chetti Vs V. Narayanaswami Chetti
Madras High Court · 95 Ind. Cas. 33
V. Gopala Chetty Vs V. Narayanaswami Chetty
Madras High Court · AIR 1926 Mad 681 : (1926) 23 LW 528
V. Ranganatha Aiyar Vs Srinivasa Aiyangar and Others
Madras High Court · AIR 1926 Mad 42 : (1925) 22 LW 274 : (1925) 49 MLJ 656
Nabadwip Municipality Vs Purna Chandra Mukerji
Calcutta High Court · AIR 1925 Cal 934
Saroda Charan Mistri and Another Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 795 : 87 Ind. Cas. 606
Nabin Chandra Biswas Vs Abdul Aziz and Others
Calcutta High Court · AIR 1926 Cal 337
Nabadwip Municipality Vs Purna Chandra Mukherji
Calcutta High Court · (1925) ILR (Cal) 670
Chandra Kumar Shaha Choudhury and Others Vs Moulvi Mafizar Rahman Choudhury and Others
Calcutta High Court · 90 Ind. Cas. 832
Mohammed Kamil and Others Vs Haji Hedayetulla
Calcutta High Court · 90 Ind. Cas. 492
Abinash Chandra Chowdhury Vs Tarini Charan Chowdhury and Others
Calcutta High Court · AIR 1926 Cal 782 : 95 Ind. Cas. 117
Begg Sutherland and Co. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1925) 03 AHC CK 0001
V. Renganatha Iyer Vs Srinivasa Iyengar and Others
Madras High Court · 90 Ind. Cas. 1037
In Re: Katiri alias Arunchallem
Madras High Court · AIR 1925 Mad 1069
Gurusami Pillai Vs Veerabhadra Thavalkaran and Another
Madras High Court · AIR 1926 Mad 695 : (1926) 23 LW 540
Legal Remembrancer Vs Jafar Raki
Calcutta High Court · (1925) ILR (Cal) 668
Sheikh Sadir and Others Vs Sabarali
Calcutta High Court · AIR 1925 Cal 736