High Courts25 Mar 1925Dismissed
Daleep Misir and Others Vs Jadunath Misir and Others
Allahabad High Court · AIR 1926 All 573 : 95 Ind. Cas. 178
Specific Relief Act, 1877 — Section 42
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,384 of 61,482
High Courts25 Mar 1925Dismissed
Rudra Pratap Singh Vs Sharda Mahesh Prasad Singh
Allahabad High Court · AIR 1925 All 471
High Courts25 Mar 1925Allowed
Kashi Nath and Others Vs Emperor
Allahabad High Court · AIR 1925 All 518
High Courts25 Mar 1925
Sultan and Another Vs Hardhiyan
Allahabad High Court · AIR 1925 All 548 : 88 Ind. Cas. 294
High Courts24 Mar 1925
Supadi Vs Emperor
Bombay High Court · 87 Ind. Cas. 840(1)
Penal Code, 1860 (IPC) — Section 300(4), 302
High Courts24 Mar 1925
Purna Chandra Singha and Others Vs Radhika Mohan Deb and Others
Calcutta High Court · AIR 1926 Cal 370
Evidence Act, 1872 — Section 90
High Courts24 Mar 1925
Mahammad Moyenuddin Basunia and Others Vs Baharuddin Choudhuri and Another
Calcutta High Court · AIR 1926 Cal 113 : 90 Ind. Cas. 557
Bengal Tenancy Act, 1885 — Section 30, 50
High Courts24 Mar 1925
Nityaranjan Mandal and Others Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 806
High Courts24 Mar 1925
Nasaruddin Mandal Vs Anath Nath Chowdhury and Another
Calcutta High Court · AIR 1926 Cal 279 : 90 Ind. Cas. 700
Bengal Village Self-Government Act, 1919 — Section 101(2)(e), 51, 8Civil Procedure Code, 1908 (CPC) — Section 9
High Courts24 Mar 1925
Purna Chandra Singha and Others Vs Radhika Mohan Dey and Others and Sheikh Sadak Mridha and Others
Calcutta High Court · 90 Ind. Cas. 722
Evidence Act, 1872 — Section 90
High Courts24 Mar 1925Dismissed
Emperor Vs P.B. Ponde
Bombay High Court · (1925) 27 BOMLR 612
City of Bombay Police Act, 1902 — Section 70, 72, 74
High Courts24 Mar 1925
Emperor Vs Supadi Lukadu
Bombay High Court · (1925) 27 BOMLR 604
Penal Code, 1860 (IPC) — Section 300(4), 302, 309
High Courts24 Mar 1925
Ram Charan Singh and Another Vs Emperor
Patna High Court · AIR 1926 Patna 29
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts24 Mar 1925
Ramcharan Singh and Another Vs Emperor
Patna High Court · 89 Ind. Cas. 153
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts24 Mar 1925Dismissed
Amir Vs Emperor
Allahabad High Court · AIR 1925 All 498 : 87 Ind. Cas. 927
High Courts24 Mar 1925Dismissed
Dip Chand and Others Vs Muhammad Khalil
Allahabad High Court · AIR 1925 All 584
High Courts24 Mar 1925
Gulab Singh and Another Vs Emperor
Allahabad High Court · AIR 1925 All 751
Penal Code, 1860 (IPC) — Section 466
High Courts24 Mar 1925
Venku Shettithi (dead) and Others Vs T. Ramachandrayya and Others
Madras High Court · AIR 1926 Mad 81 : (1926) ILR (Mad) 29 : (1925) 22 LW 885 : (1925) 49 MLJ 634
High Courts24 Mar 1925
(Banjoisi) Narasamma Vs Banjoisi Sarasamman and Another
Madras High Court · AIR 1926 Mad 353 : (1926) 23 LW 157
High Courts24 Mar 1925
Venku Shettithi and Others Vs T. Ramachandrayya and Others
Madras High Court · 92 Ind. Cas. 342