High Courts27 Mar 1925
Raghunandan Thakur Vs Babu Kishundeo Narain Mahta and Others
Patna High Court · AIR 1926 Patna 257
Civil Procedure Code, 1908 (CPC) — Section 66
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,382 of 61,482
Privy Council27 Mar 1925
Udoychand Pannalal Vs P. E. Guzdar and Company
Privy Council · (1925) AIR(PC) 159
High Courts27 Mar 1925Dismissed
Sheikh Amir Haider and Another Vs Ali Ahmad and Another
Allahabad High Court · 88 Ind. Cas. 234
High Courts27 Mar 1925Allowed
Firm Balram Dass-Fakir Chand Vs The Great Indian Peninsula Railway Company
Allahabad High Court · (1925) 03 AHC CK 0043
High Courts27 Mar 1925Dismissed
Amir Haidar and Another Vs Ali Ahmad and Another
Allahabad High Court · AIR 1925 All 424
High Courts27 Mar 1925Dismissed
Raghunath Prasad Singh Vs Lachhmi Narain Singh
Allahabad High Court · AIR 1925 All 394
High Courts27 Mar 1925Allowed
Firm Balram Das-Fakir Chand Vs G.I.P. Railway Company
Allahabad High Court · (1925) 03 AHC CK 0010
High Courts27 Mar 1925
Naunihal Singh and Others Vs Alice Georgina Skinner and Another
Allahabad High Court · (1925) 03 AHC CK 0007
High Courts27 Mar 1925
Pachyammal Vs Devanaiammal
Madras High Court · AIR 1925 Mad 1016 : (1925) 22 LW 313
High Courts27 Mar 1925
(Maringanti) Ramanujacharyulu Vs Pindiprolu Buchi Mangarao, Manager of Korukonda Devasthanam
Madras High Court · AIR 1925 Mad 1279(1) : (1925) 22 LW 485
High Courts26 Mar 1925
Gouri Prasad Dey Vs Chartered Bank of India
Calcutta High Court · AIR 1925 Cal 884
Criminal Procedure Code, 1898 (CrPC) — Section 59
High Courts26 Mar 1925
Kanchan Molla and Another Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 1015
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 380, 457
High Courts26 Mar 1925
Indra Narayan Ghose and Another Vs Tarini Prosad Guin
Calcutta High Court · AIR 1926 Cal 165 : 90 Ind. Cas. 746
Bengal Tenancy Act, 1885 — Section 167
High Courts26 Mar 1925
Sudhanya Kumar Dass Vs Saik Ismail
Calcutta High Court · AIR 1925 Cal 956 : 90 Ind. Cas. 844
Bengal Tenancy Act, 1885 — Section 26
High Courts26 Mar 1925
Gouri Prosad Dey Vs Chartered Bank of India, Australia and China
Calcutta High Court · (1925) ILR (Cal) 615
Criminal Procedure Code, 1898 (CrPC) — Section 54, 59
High Courts26 Mar 1925
Rabindra Nath Dutt Vs Abdul Ahad and Co.
Calcutta High Court · (1925) ILR (Cal) 954
Limitation Act, 1963 — Article 5
High Courts26 Mar 1925
Robindra Nath Dutt Vs Abdul Ahad and Co.
Calcutta High Court · 88 Ind. Cas. 400
Limitation Act, 1963 — Article 5
High Courts26 Mar 1925
Year Mamud Mondal Vs Paomocha Sarkar and Others
Calcutta High Court · AIR 1925 Cal 1225
Specific Relief Act, 1877 — Section 9