High Courts01 Apr 1925
Khatemy Chhaikuddin Chaudhury and Others Vs Ram Narain Ghose and Others
Calcutta High Court · 90 Ind. Cas. 617
Bengal Tenancy Act, 1885 — Section 61
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,380 of 61,482
High Courts01 Apr 1925
Ananta Dew Adhikar Goswami Vs Joydeb Sarma and Others
Calcutta High Court · AIR 1925 Cal 1244
Limitation Act, 1908 — Section 10
High Courts01 Apr 1925
(Khatemey) Chhaikuddin Choudhury and Another Vs Ram Narayan Ghose and Others
Calcutta High Court · AIR 1926 Cal 364(1)
Bengal Tenancy Act, 1885 — Section 61
High Courts01 Apr 1925Dismissed
Lala Sri Niwas Vs The East Indian Railway Company and Another
Allahabad High Court · 88 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts01 Apr 1925Dismissed
Azmatullah Khan Vs Ahmad Ali
Allahabad High Court · 88 Ind. Cas. 581
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts01 Apr 1925
Sri Newas Vs E.I.R. Co. and Another
Allahabad High Court · AIR 1925 All 823
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts01 Apr 1925
(Nelakanti) Sundarasiva Row and Others Vs Ivatury Viyamma and Others
Madras High Court · AIR 1925 Mad 1267 : (1925) 22 LW 398
Evidence Act, 1872 — Section 92
High Courts01 Apr 1925
Nelakanti Sundarasiva Row and Others Vs Ivatury Viyamma and Others
Madras High Court · (1925) ILR (Mad) 933 : (1925) 49 MLJ 266
Evidence Act, 1872 — Section 92
High Courts01 Apr 1925
The Madura Devasthanam Vs Sundaram Annavi and Others
Madras High Court · AIR 1926 Mad 57 : (1925) 49 MLJ 516
High Courts01 Apr 1925
Palanivel Ramasubramania Pillay and Another, by mother Muthammal Vs Sivakami Ammal
Madras High Court · AIR 1925 Mad 841 : 90 Ind. Cas. 165 : (1925) 21 LW 606
High Courts31 Mar 1925
Bai Samju and Others Vs Lallubhai Talsibhai
Bombay High Court · 88 Ind. Cas. 1034
Bombay Bhagdari and Narvadari Act, 1862 — Section 1
High Courts31 Mar 1925
Sashi Mohan Tarkasastri and Others Vs Meajan Haji and Others
Calcutta High Court · AIR 1926 Cal 255 : 90 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 67
High Courts31 Mar 1925
Rahim Sheikh Vs Salim-Ud-Din Ahammad and Others
Calcutta High Court · AIR 1926 Cal 1229
Bengal Tenancy Act, 1885 — Section 153(b)
High Courts31 Mar 1925
Rahim Sheikh Vs Munshi Salim-ud-Din Ahammad
Calcutta High Court · 97 Ind. Cas. 138
High Courts31 Mar 1925
Jogesh Chandra Ghose and Another Vs Sreemutty Chapala Sundari Basu and Another
Calcutta High Court · 90 Ind. Cas. 594
High Courts31 Mar 1925
Jogesh Chandra Ghose and Another Vs Chapala Sundari Basu and Another
Calcutta High Court · AIR 1926 Cal 383
High Courts31 Mar 1925
Nanalal Lallubhai Vs Chhotalal Narsidas
Bombay High Court · (1925) ILR (Bom) 693
High Courts31 Mar 1925Dismissed
Bai Samju Vs Lallubhai Talsibhai
Bombay High Court · AIR 1925 Bom 476 : (1925) 27 BOMLR 958
Bombay Bhagdari and Narvadari Act, 1862 — Section 1