High Courts07 Apr 1925Disposed Of
Nehal Singh Vs Jagannath Das
Allahabad High Court · AIR 1925 All 743
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,378 of 61,482
High Courts06 Apr 1925
K.V. Subramania Aiyar and Others Vs Shanmugam Chettiar and Others
Madras High Court · AIR 1926 Mad 65 : (1925) 22 LW 538 : (1925) 49 MLJ 363
Evidence Act, 1872 — Section 78
High Courts06 Apr 1925
In Re: Bhubaneswar Trigunait
Calcutta High Court · (1925) ILR (Cal) 871
Court Fees Act, 1870 — Section 19I, 5
High Courts06 Apr 1925
Shyamballav Saha alias Shyamlal Saha Vs Brojendra Lal Poddar
Calcutta High Court · AIR 1925 Cal 1250
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Apr 1925
In Re: Bhubaneswur Trigunait and Others
Calcutta High Court · AIR 1925 Cal 1201
Court Fees Act, 1870 — Section 5
High Courts06 Apr 1925
Ambika Charan Bhakta Vs Ram Prosad Chatterjee and Others
Calcutta High Court · 90 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101
High Courts06 Apr 1925
In Re: Bhubaneswar Trigunait and Others
Calcutta High Court · 95 Ind. Cas. 529
Court Fees Act, 1870 — Article 11, 19(1), 5
High Courts06 Apr 1925Allowed
Devkaran Bholaram Vs Sangidas Jesiram
Bombay High Court · AIR 1925 Bom 386 : (1925) 27 BOMLR 694
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21
High Courts06 Apr 1925
Babu Kedar Nath Goenka and Others Vs Amrit Mandal and Others
Patna High Court · 88 Ind. Cas. 676
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Apr 1925
Khirodhar Singh and Others Vs Gajadhar Lal Mahto and Others
Patna High Court · 91 Ind. Cas. 221
Transfer of Property Act, 1882 — Section 55, 56, 81
High Courts06 Apr 1925
Rambhujawan Singh and Another Vs Suraj Prasad Singh and Another
Patna High Court · 88 Ind. Cas. 502
High Courts06 Apr 1925
Sarju Mahton and Others Vs Mt. Bibi Bersatan and Others
Patna High Court · AIR 1927 Patna 242
High Courts06 Apr 1925
Rambujhawan Singh and Another Vs Suraj Prasad and Another
Patna High Court · AIR 1925 Patna 467
High Courts06 Apr 1925
Mt. Ladli Begum Vs Ram Das and Others
Patna High Court · AIR 1925 Patna 488
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a)Court Fees Act, 1870 — Section 7(d)
High Courts06 Apr 1925
Tikait Gayan Nath Sahi and Another Vs Pandit Malhjyi Vaidya and Others
Patna High Court · AIR 1925 Patna 588
High Courts06 Apr 1925
Ganesh Lall Vs Bisesar Pandey
Patna High Court · AIR 1926 Patna 49 : 88 Ind. Cas. 820
High Courts06 Apr 1925Dismissed
(Munshi) Shib Ram Vs Faqira and Another
Allahabad High Court · AIR 1925 All 705
Court Fees Act, 1870 — Section 7(11)
High Courts06 Apr 1925
Bijai Vs Narain
Allahabad High Court · AIR 1926 All 45
North Western Provinces Tenancy Act, 1901 — Section 187, 22