High Courts03 Apr 1925
Jankiram Chetti Vs Nagamony Mudaliar
Madras High Court · (1926) ILR (Mad) 98 : (1926) 50 MLJ 413
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,379 of 61,482
High Courts03 Apr 1925
Abdul Majid and Others Vs Kulsam Bibi and Others
Calcutta High Court · AIR 1925 Cal 1146
High Courts03 Apr 1925
Emperor Vs Ranchhod Harjivan
Bombay High Court · AIR 1925 Bom 479 : (1925) 27 BOMLR 1019
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)
High Courts03 Apr 1925Dismissed
A.H. Forbes Vs L.E. Ralli
Bombay High Court · (1925) 27 BOMLR 860
Evidence Act, 1872 — Section 115
High Courts03 Apr 1925
Emperor Vs Sahebava Birappa
Bombay High Court · AIR 1925 Bom 478 : (1925) 27 BOMLR 1022
Penal Code, 1860 (IPC) — Section 373
High Courts03 Apr 1925Allowed
Sakharam Narayan Patvardhan Vs Balkrishna Sadashiv Modak
Bombay High Court · AIR 1925 Bom 451 : (1925) 27 BOMLR 1003 : 94 Ind. Cas. 817
High Courts03 Apr 1925
D.S. Apte Vs Tirmal Hanmant Savnur
Bombay High Court · 88 Ind. Cas. 949
Criminal Procedure Code, 1898 (CrPC) — Section 48(1)(b)
High Courts03 Apr 1925Allowed
Diwanchand Kirparam Vs Weld and Co.
Bombay High Court · (1926) 28 BOMLR 1488
Privy Council03 Apr 1925
Diwan Chand Kirpa Ram and Co. Vs Weld and Co.
Privy Council · (1925) AIR(PC) 150
High Courts03 Apr 1925Dismissed
Baldeo Ram and Another Vs Kunkun Ram
Allahabad High Court · AIR 1925 All 808
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts03 Apr 1925
Chockalingam Pillai and Another Vs P.K.P.S. Pichappa Chettiar
Madras High Court · AIR 1926 Mad 155 : 92 Ind. Cas. 599 : (1925) 22 LW 579
High Courts02 Apr 1925
Baikuntha Nath Chakravarti and Others Vs Uma Nath Chakravarti and Others
Calcutta High Court · AIR 1925 Cal 1149
High Courts02 Apr 1925
Gopi Mohan Mazumdar and Another Vs Nawab Bahadur of Murshidabad
Calcutta High Court · AIR 1925 Cal 954
High Courts02 Apr 1925
Abdul Hamid Choudhuri and Another Vs Brojendra Kumar Roy Choudhury and Another
Calcutta High Court · AIR 1926 Cal 290 : 90 Ind. Cas. 643
Bengal Tenancy Act, 1885 — Section 103B
High Courts02 Apr 1925
Baikuntha Nath Chakravarti and Others Vs Umanath Chakravarti and Others
Calcutta High Court · 88 Ind. Cas. 498
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1
High Courts02 Apr 1925
Vaithialinga Mudaliar Vs Srirangath Anni
Bombay High Court · (1926) 28 BOMLR 173
Limitation Act, 1963 — Article 129
Privy Council02 Apr 1925
Vaithialinga Mudaliar and others Vs Srirangath Anni and others
Privy Council · (1925) AIR(PC) 249
High Courts02 Apr 1925
Vayyaprath Kunnath Packi Vs Vayyaprath Kunnath Muhammad and Others
Madras High Court · (1925) 49 MLJ 513