High Courts08 Apr 1925
Narendra Chandra Rudra Pal Vs Sabarali Bhuiya
Calcutta High Court · AIR 1925 Cal 822 : (1925) ILR (Cal) 721
Criminal Procedure Code, 1898 (CrPC) — Section 145, 281, 360
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,377 of 61,482
High Courts08 Apr 1925
Kali Das Raha Vs Deodhari Mistri
Calcutta High Court · AIR 1925 Cal 1214
Penal Code, 1860 (IPC) — Section 341
High Courts08 Apr 1925
Askaran Baid Vs Raghunath Prasad and Others
Patna High Court · 88 Ind. Cas. 104
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts08 Apr 1925
Kali Rai Vs Tulsi Rai and Others
Patna High Court · AIR 1926 Patna 207 : 93 Ind. Cas. 932
Civil Procedure Code, 1908 (CPC) — Section 107, 115
High Courts08 Apr 1925
Sadhu Sao minor by Father and Gaurdian Soonar Sao Vs Awadh Bihari Saran Singh and Others
Patna High Court · AIR 1926 Patna 71 : 89 Ind. Cas. 802
Bengal Tenancy Act, 1885 — Section 87
High Courts08 Apr 1925
Raghunandan Pandey Vs Garju Mandal and Another
Patna High Court · 91 Ind. Cas. 217
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts08 Apr 1925
Lekhraj Mahton Vs Jang Bahadur Singh and Others
Patna High Court · AIR 1926 Patna 23
High Courts08 Apr 1925Dismissed
Jai Narain Singh and Another Vs Mandhai Singh and Others
Allahabad High Court · (1925) 04 AHC CK 0030
High Courts08 Apr 1925
S. Venkatrama Aiyar Vs Rex
Madras High Court · (1925) 22 LW 327 : (1925) 49 MLJ 440
High Courts08 Apr 1925
Syed Muhammad Sahib Vs A.P.R. L. Alagappa Chettiar
Madras High Court · 90 Ind. Cas. 1012 : (1925) 22 LW 423 : (1925) 49 MLJ 445
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts08 Apr 1925
Alayil Kalathil Kambil Achuthan Vs Kunnambrath Abdu and Others
Madras High Court · AIR 1925 Mad 675 : (1925) 21 LW 593
Limitation Act, 1963 — Section 14, 19
High Courts07 Apr 1925
Ram Pada Chatterjee and Others Vs Basanta Baishnabi and Others
Calcutta High Court · 91 Ind. Cas. 881
High Courts07 Apr 1925
Rama Pada Chatterjee and Others Vs Basanta Baishnabi and Others
Calcutta High Court · AIR 1926 Cal 307
Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 3
High Courts07 Apr 1925
Gajendra Narain Maity Vs Sita Nath Das
Calcutta High Court · 90 Ind. Cas. 637
Bengal Tenancy Act, 1885 — Section 61
High Courts07 Apr 1925
Harihar Prasad Singh Vs Gharbharan Koeri and Others
Patna High Court · AIR 1925 Patna 612
Bengal Tenancy Act, 1885 — Section 182Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Apr 1925
Sheodhar Prasad Singh Vs Ramsaroop Singh
Patna High Court · AIR 1926 Patna 318 : 96 Ind. Cas. 623
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts07 Apr 1925
Babu Harihar Prasad Singh Vs Gharbharan Koeri and Others
Patna High Court · 88 Ind. Cas. 553
Criminal Procedure Code, 1898 (CrPC) — Section 145