High Courts16 Apr 1925Dismissed
Jagat Pande Vs Sarawan Pande and Others
Allahabad High Court · AIR 1925 All 404
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,375 of 61,482
High Courts16 Apr 1925
Abdul Ali Sahib and Another Vs Amiruddin
Madras High Court · AIR 1926 Mad 349 : (1926) 23 LW 426
High Courts16 Apr 1925
Periakaruppa Thevan and Others Vs Aiyanarsand Kaniyalaswamigal Kovil Devasthanam of Koshadai and Others
Madras High Court · AIR 1926 Mad 136 : (1925) 49 MLJ 602
High Courts16 Apr 1925
In Re: The Right Honourable the Secretary of State for India in Council
Madras High Court · (1925) 22 LW 330 : (1925) 49 MLJ 418
Limitation Act, 1908 — Section 12
High Courts16 Apr 1925
Periakaruppa Thevan and Others Vs Aiyanars and Others
Madras High Court · 91 Ind. Cas. 1027 : (1925) 22 LW 625
High Courts16 Apr 1925
In Re: The Secretary of State for India in Council
Madras High Court · 90 Ind. Cas. 601
Limitation Act, 1908 — Section 12
High Courts15 Apr 1925
Emperor Vs Thakordas Motiram
Bombay High Court · AIR 1925 Bom 505 : (1925) 27 BOMLR 1023
Bombay District Municipal Act, 1901 — Section 96
High Courts15 Apr 1925Allowed
Balabhai Raghunath Agaskar Vs Motabhai Babaji Rane
Bombay High Court · AIR 1925 Bom 473 : (1925) 27 BOMLR 906
High Courts15 Apr 1925
Ajo Mian and Others Vs Emperor
Patna High Court · AIR 1925 Patna 696
Penal Code, 1860 (IPC) — Section 147, 149, 326
High Courts15 Apr 1925
Chakauri Lal Vs Deo Chand Mahton and Others
Patna High Court · AIR 1926 Patna 61
Bengal Tenancy Act, 1885 — Section 49
High Courts15 Apr 1925
Madhusudan Singh and Others Vs Jeolal and Another
Patna High Court · AIR 1926 Patna 606 : 100 Ind. Cas. 584
Bengal Tenancy Act, 1885 — Section 182
High Courts15 Apr 1925Dismissed
Lala Moti Lal Vs Bishamber Nath
Allahabad High Court · 88 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, 141
High Courts15 Apr 1925Dismissed
Ram Baran Chaube and Another Vs Bhagwati Pandey and Others
Allahabad High Court · AIR 1925 All 804 : 89 Ind. Cas. 295 : 83 Ind. Cas. 142
Transfer of Property Act, 1882 — Section 83
High Courts15 Apr 1925
Chinnathambi Chetti and Others Vs Appavoo Chetty alias Ardhanari Chetty and Others
Madras High Court · 90 Ind. Cas. 1031 : (1925) 22 LW 466
High Courts15 Apr 1925
S. Kambhotlu Vs Ashreef Hussain
Madras High Court · AIR 1926 Mad 54 : (1925) 49 MLJ 450
High Courts15 Apr 1925
Muthukaruppa Muthirian and Others Vs Sivabhagyathammal and Others
Madras High Court · AIR 1926 Mad 33 : 90 Ind. Cas. 880 : (1925) 22 LW 511 : (1925) 49 MLJ 358
High Courts15 Apr 1925
A.M.A. Murugappa Chettiar (by his Agent, Thayammaswami Pillai) Vs L.K.S.S. Firm and Others
Madras High Court · AIR 1926 Mad 135(1)
High Courts15 Apr 1925
Thirumalai Pillai and Others Vs Arunachella Padayachi and Others
Madras High Court · AIR 1926 Mad 540 : 92 Ind. Cas. 520
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 2(11)
High Courts14 Apr 1925
Velayuda Pandaram (died) and Others Vs Sundara Balakumaraswami Maniagar and Others
Madras High Court · AIR 1926 Mad 829 : 95 Ind. Cas. 968 : (1926) 23 LW 653 : (1926) 51 MLJ 630