High Courts22 Apr 1925
Pria Nath Chatterjee and Another Vs Lakshmi Narayan Bhattacharjya and Another
Calcutta High Court · 90 Ind. Cas. 835
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,373 of 61,482
High Courts22 Apr 1925
Ram Gobind Singh Vs Shashi Sekhar Prasad Singh
Patna High Court · AIR 1925 Patna 517
Bengal Tenancy Act, 1885 — Section 158, 158(d)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts22 Apr 1925Allowed
Faqir Mohammad Vs Babu Brij Narain Mahrotra
Allahabad High Court · 88 Ind. Cas. 444
Guardians and Wards Act, 1890 — Section 45
High Courts22 Apr 1925Allowed
Fakir Muhammad Vs Brij Narain Mahrotra
Allahabad High Court · AIR 1925 All 785
Guardians and Wards Act, 1890 — Section 45
High Courts22 Apr 1925Dismissed
Kallu Mal Dhakkan Lal Vs Bhawani Das Rekhab Das
Allahabad High Court · AIR 1925 All 742
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 17Evidence Act, 1872 — Section 34
High Courts22 Apr 1925Disposed Of
Gulab Dei and Another Vs Vaish Motor Company and Another
Allahabad High Court · AIR 1925 All 570
High Courts22 Apr 1925
Denepudi Narasayya and Another Vs Chiguluri Venkiah and Others
Madras High Court · (1926) ILR (Mad) 232 : 91 Ind. Cas. 399 : (1925) 22 LW 524
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Apr 1925
Kallukutty Parambath Perachan Vs Puthen Peetikakkal Kuttiali
Madras High Court · 91 Ind. Cas. 144
Provincial Insolvency Act, 1920 — Section 27
High Courts22 Apr 1925
Kallukutti Parambath Perachan Vs Puthen Peetikakkal Kuttiali
Madras High Court · AIR 1926 Mad 123 : (1925) 22 LW 542 : (1925) 49 MLJ 595
High Courts22 Apr 1925
In Re: Vodde Subbigadu
Madras High Court · (1925) 22 LW 550 : (1925) 49 MLJ 598
Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 1925
Donepudi Narasayya and Another Vs Chiguluri Venkiah and Others
Madras High Court · AIR 1925 Mad 1252 : (1925) 49 MLJ 784
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Apr 1925
Shama Charan De Vs Srimati Reebala Dassi
Calcutta High Court · AIR 1926 Cal 792 : 96 Ind. Cas. 682
High Courts21 Apr 1925
Francis Higgins Pell Vs Minnie Gregory
Calcutta High Court · AIR 1925 Cal 834
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts21 Apr 1925
Gauri Shankar and Another Vs Bahadur Singh and Others
Patna High Court · 88 Ind. Cas. 340
High Courts21 Apr 1925
Babu Syed Diljan Ali Vs Bibi Akhtari Begum
Patna High Court · 88 Ind. Cas. 1035
Civil Procedure Code, 1908 (CPC) — Section 9, 92Religious Endowments Act, 1863 — Section 14Specific Relief Act, 1963 — Section 42
High Courts21 Apr 1925
Pallakdhari Thakur and Others Vs Bankey Thakur and Others
Patna High Court · 89 Ind. Cas. 340
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Section 3
High Courts21 Apr 1925
Syed Diljan Ali Vs Bibi Akhtari Begum
Patna High Court · AIR 1925 Patna 544
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a), 92Religious Endowments Act, 1863 — Section 14
High Courts21 Apr 1925Dismissed
Mahip Narain Pandey Vs Mannu Singh
Allahabad High Court · AIR 1925 All 546
High Courts21 Apr 1925Allowed
Sital Rai and Another Vs Ram Khelawan Pandey
Allahabad High Court · AIR 1925 All 543