High Courts21 Apr 1925
Munuswami Nayakar Vs Abdul Azeez Sahib and Another
Madras High Court · (1925) 49 MLJ 557
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,374 of 61,482
High Courts21 Apr 1925
Munuswamy Nayakar Vs Abdul Azeez Sahib and Others
Madras High Court · 91 Ind. Cas. 724
High Courts20 Apr 1925
Chandi charan Law Vs Meher Banu
Calcutta High Court · (1925) ILR (Cal) 910
Bengal Tenancy Act, 1885 — Section 105, 110
High Courts20 Apr 1925
Chandi Charan Law Vs Meher Banu and Others
Calcutta High Court · 91 Ind. Cas. 1016
High Courts20 Apr 1925
Dulhin Binodini Debi Vs Parmeshwar Dayal Singh and Others
Patna High Court · 88 Ind. Cas. 987
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Apr 1925
Prasanna Kumar Banerji and Others Vs Kalyan Charan Mandal and Another
Patna High Court · AIR 1926 Patna 80
High Courts20 Apr 1925Dismissed
Hulasi and Another Vs Babu Narain Das and Another
Allahabad High Court · 89 Ind. Cas. 483
Limitation Act, 1963 — Section 10
High Courts20 Apr 1925Dismissed
Shankar Kurmi Vs Mohammad Moqim Ali Khan and Others
Allahabad High Court · AIR 1926 All 77
High Courts20 Apr 1925Dismissed
Chunni Lal and Others Vs Sheo Charan Lal Lalman and Others
Allahabad High Court · (1925) 04 AHC CK 0044
High Courts20 Apr 1925Dismissed
Baijnath Pandan Vs The Estate of E.C. Dennet
Allahabad High Court · AIR 1925 All 400
High Courts20 Apr 1925Disposed Of
(Acharya Guru Mahant) Ramrup Goshain and Others Vs Mahant Ramdhari Bhagat and Others
Allahabad High Court · (1925) 04 AHC CK 0024
High Courts20 Apr 1925
Hulasi and Another Vs Baba Narain Das and Another
Allahabad High Court · AIR 1925 All 822
Limitation Act, 1963 — Section 10
High Courts17 Apr 1925
In Re: Kuppa Mudaliar and Others
Madras High Court · AIR 1925 Mad 1206 : 90 Ind. Cas. 659 : (1925) 22 LW 339
Criminal Procedure Code, 1898 (CrPC) — Section 360, 360(1)
High Courts17 Apr 1925
In Re: Kuppa Mudaly and Others
Madras High Court · (1926) ILR (Mad) 71 : (1925) 49 MLJ 421
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts17 Apr 1925
Sinnanna Kone and Others Vs Muthupalani Chetti and Another
Madras High Court · AIR 1926 Mad 378 : 92 Ind. Cas. 352
High Courts16 Apr 1925
Lakshman Santu Sintre Vs Balkrishna Keshav Shetye
Bombay High Court · AIR 1925 Bom 398 : (1925) 27 BOMLR 937
High Courts16 Apr 1925
Mohit Narain Jha Vs Thakan Jha and Others
Patna High Court · 88 Ind. Cas. 332
Transfer of Property Act, 1882 — Section 6
High Courts16 Apr 1925Disposed Of
In Re: J. H. Chandler and Co., Ltd. (in Liquidation) Official Liquidator
Allahabad High Court · 95 Ind. Cas. 927
Companies Act, 1956 — Section 30