High Courts24 Apr 1925
Ramalinga Aiyar Vs Budde Varadarajulu Aiyar and Others
Madras High Court · AIR 1925 Mad 1211 : (1925) 22 LW 390 : (1925) 49 MLJ 544
Criminal Procedure Code, 1898 (CrPC) — Section 345
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,372 of 61,482
High Courts24 Apr 1925
Nallakakkan Ambalam Vs Sri Kallalagar Devasthanam
Madras High Court · AIR 1926 Mad 156 : (1925) 22 LW 622 : (1925) 49 MLJ 628
Madras Estates Land Act, 1908 — Section 46
High Courts24 Apr 1925
Narayana Reddi and Others Vs Enumula Bojanna
Madras High Court · AIR 1925 Mad 1280 : (1925) 49 MLJ 423
High Courts23 Apr 1925
A.S.P.L.M.R. Ramaswami Chettiar and Others Vs S.R.M.S.V.R. Ramanathan Chettiar
Madras High Court · AIR 1926 Mad 165
High Courts23 Apr 1925
Marath Veetil Kalliani Amma and Others Vs Cochin Sircar and Others
Madras High Court · AIR 1926 Mad 143 : (1925) 22 LW 473
High Courts23 Apr 1925
Walter Mitchell Vs A.K. Tennent
Calcutta High Court · AIR 1925 Cal 1007 : 90 Ind. Cas. 59
Contract Act, 1872 — Section 30
High Courts23 Apr 1925
Walter Mitchell Vs A. K. Tennent
Calcutta High Court · (1925) ILR (Cal) 677
Contract Act, 1872 — Section 30Evidence Act, 1872 — Section 92, 92(3)
High Courts23 Apr 1925
In Re: Gopaldas Aurora
Calcutta High Court · AIR 1926 Cal 640 : 94 Ind. Cas. 793
Presidency Towns Insolvency Act, 1909 — Section 15
High Courts23 Apr 1925
Gopal Chandra Banerjee Vs Bhutnath Sasmal and Another
Calcutta High Court · 92 Ind. Cas. 411
Bengal Tenancy Act, 1885 — Section 25
High Courts23 Apr 1925
Aghori Koeri and Others Vs B. Kishundeo Narayan Mahta and Others
Patna High Court · AIR 1926 Patna 16 : 88 Ind. Cas. 397
High Courts23 Apr 1925Allowed
Mt. Sarvi Begam Vs L. Ram Chander Sarup
Allahabad High Court · AIR 1925 All 778
Limitation Act, 1908 — Section 18
High Courts23 Apr 1925Allowed
Aziz Banu Vs Mohammad Ibrahim Husain
Allahabad High Court · (1925) 04 AHC CK 0041
High Courts23 Apr 1925Allowed
Firm Shiam Lal Joti Prasad Vs Dhanpat Rai and Another
Allahabad High Court · AIR 1925 All 768
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts23 Apr 1925
A.S.P.L.V.R. Ramaswami Chettiar and Others Vs S.R.M.S.V.R. Ramanathan Chettiar
Madras High Court · 91 Ind. Cas. 537 : (1925) 22 LW 470
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts23 Apr 1925
Janakiram Chatty and Others Vs G.C. Nagamony Mudaliar
Madras High Court · AIR 1926 Mad 273 : (1925) 22 LW 801
High Courts23 Apr 1925
Sreedharan Nambudri and Others Vs V.K.M.P. Perumbra Nair and Others
Madras High Court · AIR 1925 Mad 1254 : (1925) 22 LW 408
Court Fees Act, 1870 — Section 7(ix)
High Courts23 Apr 1925
Raja Velugoti Sri Govinda Krishna Yachendra Bahadur Varu Vs Mudumbi Srinivasa Ramacharlu by Guardian, M. Venkataraghavacharlu and Others
Madras High Court · 90 Ind. Cas. 748 : (1925) 49 MLJ 420
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Survey and Boundaries Act, 1897 — Section 13
High Courts23 Apr 1925
Raja V. Govinda Krishna Yachendra Bahadur Varu Vs M. Srinivasa Ramacharlu and Others
Madras High Court · AIR 1925 Mad 1237
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts22 Apr 1925
Priya Nath Chatterjee and Another Vs Lakshmi Narayan Bhattacharjee and Another
Calcutta High Court · AIR 1925 Cal 1139