JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 59,370 of 61,482

High Courts29 Apr 1925

M.R.Ry. Manavikram Zamorin Raja Avergal of Calicut through K. Srinivasa Rao Avergal, Zamorin Estate Collector Vs P. Venkatagiri Pattar and Others

Madras High Court · 92 Ind. Cas. 245

Civil Procedure Code, 1908 (CPC) — Section 11(IV)

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High Courts29 Apr 1925

(Sekkhu) Musthabu alias Appu Ravuthan Vs Nani and Others

Madras High Court · AIR 1926 Mad 536

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High Courts28 Apr 1925

Jorina Aktar Khatun Vs Hafezuddin Khan and Another

Calcutta High Court · AIR 1926 Cal 242 : 90 Ind. Cas. 633

Penal Code, 1860 (IPC) — Section 147

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High Courts28 Apr 1925

Dhirajuddin Bepari Vs Baharulla Sheikh and Another

Calcutta High Court · AIR 1926 Cal 318

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High Courts28 Apr 1925

Behari Lal Manna Vs Mural Dhar and Another

Calcutta High Court · AIR 1926 Cal 287 : 90 Ind. Cas. 567

Bengal Tenancy Act, 1885 — Section 30(b)

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High Courts28 Apr 1925

Abdul Rahaman Mia and Others Vs Salimannessa Bibi and Another

Calcutta High Court · AIR 1926 Cal 416

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 99

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High Courts28 Apr 1925

Abdul Rahman Mia and Others Vs Srimati Salimannessa Bibi and Another

Calcutta High Court · 89 Ind. Cas. 121

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 99

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High Courts28 Apr 1925Allowed

Pramatha Nath Mullick Vs Pradyumna Kumar Mullick

Bombay High Court · (1925) 27 BOMLR 1064

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High Courts28 Apr 1925

Tilakdhari Singh Vs Misri Singh

Patna High Court · 89 Ind. Cas. 386

Penal Code, 1860 (IPC) — Section 160, 202

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Privy Council28 Apr 1925

Harigir Kisangir Gosavi Vs Anand Bharathi Vishnu Bharathi Gosavi

Privy Council · (1925) AIR(PC) 127

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Privy Council28 Apr 1925

Pramatha Nath Mullick Vs Pradhyumna Kumar Mullick and another

Privy Council · (1925) AIR(PC) 139

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High Courts28 Apr 1925Dismissed

Ram Prasad Singh and Others Vs Jagatamba Prasad Singh and Others

Allahabad High Court · AIR 1925 All 547

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High Courts28 Apr 1925Dismissed

Charan Singh Vs Emperor

Allahabad High Court · AIR 1925 All 798

Motor Vehicles Act, 1988 — Section 5Penal Code, 1860 (IPC) — Section 279

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High Courts28 Apr 1925Disposed Of

Lachman Prasad and Another Vs Munia and Others

Allahabad High Court · AIR 1925 All 759

Civil Procedure Code, 1908 (CPC) — Section 92

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High Courts28 Apr 1925

Basanti Bai Vs Nanhe Mal and Others

Allahabad High Court · (1925) 04 AHC CK 0014

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High Courts28 Apr 1925

Arulanandam Pillai Vs Malaya Pillai Nadan and Others

Madras High Court · AIR 1926 Mad 401

Madras Estates Land Act, 1908 — Section 125

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High Courts28 Apr 1925

V. Thirumalachariar Vs Athimoola Karayalar and Others

Madras High Court · AIR 1926 Mad 256 : (1925) 22 LW 695

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High Courts28 Apr 1925

In Re: Peramasami Rayudu and Another

Madras High Court · AIR 1926 Mad 183(1) : (1925) 22 LW 784

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High Courts28 Apr 1925

V. Tirumalachariar Vs Athimoola Karayalor and Others

Madras High Court · 92 Ind. Cas. 776

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High Courts27 Apr 1925

Mahammad Raza Saheb Belgami Vs Sadasiva Rao and Others

Madras High Court · AIR 1926 Mad 297 : (1926) ILR (Mad) 49

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