High Courts01 May 1925
Rakhal Chandra Bardhan Vs Prosad Chandra Chatterjee and Others
Calcutta High Court · AIR 1926 Cal 73 : 90 Ind. Cas. 229
Registration Act, 1908 — Section 58(1)(e)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,368 of 61,482
High Courts01 May 1925
Emperor Vs Mofizel Peada
Calcutta High Court · AIR 1925 Cal 909
Penal Code, 1860 (IPC) — Section 302, 342
High Courts01 May 1925
Panchi Dasi by her next friend Gopi Nath Saha Vs Khiroda Dasi and Others
Calcutta High Court · AIR 1926 Cal 171 : 90 Ind. Cas. 727
High Courts01 May 1925
Garbhu Mahton Vs Musammat Bibi Khudaijatunissa and Others and Narayan Mahto
Patna High Court · 89 Ind. Cas. 170
Bengal Tenancy Act, 1885 — Section 26
High Courts01 May 1925Dismissed
Kishun Ahir and Others Vs Saran Ahir and Another
Allahabad High Court · AIR 1925 All 553
High Courts01 May 1925Dismissed
Amar Singh Vs Mt. Ram Dei
Allahabad High Court · (1925) 05 AHC CK 0025
High Courts01 May 1925
S. Veeraraghava Achariar and Others Vs V. Parthasarathy Iyengar and Others
Madras High Court · AIR 1925 Mad 1070
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 May 1925
Ramaswami Reddi and Others Vs E. Rajagopalachariar
Madras High Court · AIR 1926 Mad 29 : (1925) 22 LW 518
High Courts01 May 1925
Anna Rangachariar and Others Vs V. Parthasarathy Iyengar and Others
Madras High Court · AIR 1927 Mad 131
High Courts01 May 1925
Subramanian Chetty Vs Ramaswami Chetty and Others
Madras High Court · AIR 1926 Mad 179 : (1925) 22 LW 744 : (1925) 49 MLJ 753
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts01 May 1925
E. Rajagopalachariar Vs Sami Reddi and Others
Madras High Court · AIR 1926 Mad 517 : (1926) 50 MLJ 221
High Courts01 May 1925
Subramania Chetty Vs Ramaswami Chetti and Others
Madras High Court · 91 Ind. Cas. 11
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts30 Apr 1925
Rameshwar Marwari Vs Upendranath Das Sarkar
Calcutta High Court · 90 Ind. Cas. 463
Contract Act, 1872 — Section 15, 16, 23
High Courts30 Apr 1925
Ram Chandra Agarwala and Another Vs Syameswari Dasya
Calcutta High Court · 90 Ind. Cas. 98
High Courts30 Apr 1925
Girish Chandra Choudhury and Others Vs Gopal Chandra Poddar and Others
Calcutta High Court · AIR 1925 Cal 1184
High Courts30 Apr 1925
Ramchandra Agarwala and Another Vs Syameswari Dasya
Calcutta High Court · AIR 1925 Cal 1171
High Courts30 Apr 1925
Sarba Sundari (Baxi) Dassi Vs Panchanon Ray
Calcutta High Court · AIR 1926 Cal 112
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts30 Apr 1925
Karuna Charan Das Vs Krishna Sundar Majumdar
Calcutta High Court · AIR 1926 Cal 179 : 90 Ind. Cas. 480
High Courts30 Apr 1925
Hem Chandra Kundu and Others Vs Jnanendra Chandra Kundu and Others
Calcutta High Court · AIR 1926 Cal 116 : 90 Ind. Cas. 624
High Courts30 Apr 1925
Prasanna Kumar Datta Vs Kedarnath Samanta
Calcutta High Court · 90 Ind. Cas. 497