High Courts30 Apr 1925Dismissed
Tulshi Ram Vs Daya Ram
Allahabad High Court · AIR 1925 All 604
Oaths Act, 1873 — Section 8
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,369 of 61,482
High Courts30 Apr 1925Dismissed
Dhunde Chaudhri Vs The Municipal Board and Others
Allahabad High Court · AIR 1925 All 699
Uttar Pradesh Municipalities Act, 1916 — Section 321
High Courts30 Apr 1925
V.N. Alagar Iyengar Vs Srinivasa Iyengar and Others
Madras High Court · 91 Ind. Cas. 709
Court Fees Act, 1870 — Section 7(v)
High Courts30 Apr 1925
Devaguptapu Narasimham and Others Vs Devaguptapu Chendramma and Others
Madras High Court · 92 Ind. Cas. 321 : (1925) 22 LW 669 : (1925) 49 MLJ 547
High Courts30 Apr 1925
V.N. Alagar Aiyangar Vs Srinivasa Aiyangar and Another
Madras High Court · AIR 1925 Mad 1248 : (1925) 22 LW 515 : (1926) 50 MLJ 406
Court Fees Act, 1870 — Section 7(5)
High Courts30 Apr 1925
Thutta Venkataswami Vs Vissamsetti Kotilingam and Another
Madras High Court · AIR 1926 Mad 184 : (1925) 22 LW 853 : (1925) 49 MLJ 730
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts30 Apr 1925
In Re: Peta Nagayya
Madras High Court · (1926) ILR (Mad) 941 : 90 Ind. Cas. 991 : (1925) 49 MLJ 438
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12
High Courts30 Apr 1925
Marudayya Thevar Vs Shanmugasundara Thevar and Another
Madras High Court · AIR 1926 Mad 139 : (1925) 22 LW 723 : (1925) 49 MLJ 593
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Apr 1925
In Re: Peta Narasayya
Madras High Court · AIR 1925 Mad 1247 : (1925) 22 LW 332
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12
High Courts29 Apr 1925
(Diwan Bahadur) Govindoss Chathurbhujadoss and Co. Vs Sukdevadoss Ramprasad
Madras High Court · AIR 1926 Mad 326 : (1926) 23 LW 105
High Courts29 Apr 1925
Eseruddi Howaldar and Others Vs Otaruddi Akon and Others
Calcutta High Court · AIR 1925 Cal 1234
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Apr 1925
Surendra Nath Banerjee and Others Vs Shoshi Bhusan Sarkar and Others
Calcutta High Court · AIR 1926 Cal 437
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts29 Apr 1925
Surendra Nath Banerjee Vs Shashi Bhushan Sarkar
Calcutta High Court · (1925) ILR (Cal) 959 : 92 Ind. Cas. 223
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145(2)
High Courts29 Apr 1925
(Kumar) Rameswar Narayan Singh Vs Mahabir Prasad and Others
Patna High Court · AIR 1926 Patna 47
Chotanagpur Tenancy Act, 1908 — Section 214, 231, 258
High Courts29 Apr 1925
Sheikh Jorhawan and Others Vs Municipal Board
Allahabad High Court · AIR 1926 All 18
High Courts29 Apr 1925
M.R. Ry. Manavikrama Zamorin Raja Avl. of Calicut Vs P. Venkatagiri Pattar and Others
Madras High Court · AIR 1926 Mad 849 : (1926) 23 LW 58
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts29 Apr 1925
P.M.A.M. Ramaswami Chettiar and Others Vs Lodd Govindoss Krishnadoss Varu
Madras High Court · AIR 1926 Mad 35 : (1925) 22 LW 848 : (1925) 49 MLJ 414
Evidence Act, 1872 — Section 92
High Courts29 Apr 1925
In Re: Lakshmi Ammal
Madras High Court · AIR 1926 Mad 96 : (1925) 49 MLJ 608
Court Fees Act, 1870 — Section 12
High Courts29 Apr 1925
Nawab Shuja-ul-Mulk Bahadur Vs Umir-ul-Umra Bahadur and Others
Madras High Court · (1925) ILR (Mad) 846 : (1925) 49 MLJ 498
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts29 Apr 1925
Sekkhu Musthabu alias Appu Ravuthan Vs Nani and Others
Madras High Court · 92 Ind. Cas. 377
Civil Procedure Code, 1882 — Section 234, 244