High Courts06 May 1925
Becharam Choudhuri and Others Vs Puran Chandra Chatterji and Others
Calcutta High Court · 88 Ind. Cas. 637
Bengal Tenancy Act, 1885 — Section 105
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,367 of 61,482
High Courts06 May 1925
Purna Chandra Chatterjee Vs Narendra Nath Chowdhury
Calcutta High Court · (1925) ILR (Cal) 894
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts06 May 1925
Harbans Narain Singh and Others Vs Mohammad Sayeed and Others
Patna High Court · AIR 1926 Patna 51
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts06 May 1925Disposed Of
Mahomed Mazhar Ali Vs Mt. Bijja Begam
Allahabad High Court · (1925) 05 AHC CK 0036
High Courts06 May 1925Dismissed
Mt. Saliman and Another Vs Abdul Aziz and Others
Allahabad High Court · AIR 1925 All 777
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 May 1925Allowed
Mohammad Mazhar Ali Vs Musammat Biggha Begam
Allahabad High Court · (1925) 05 AHC CK 0008
High Courts05 May 1925
(Hafez) Ahmed Yar Khan Vs Dina Nath Sadhukhan
Calcutta High Court · AIR 1925 Cal 1148 : 90 Ind. Cas. 40
Limitation Act, 1963 — Article 12
High Courts05 May 1925
Naresh Chandra Bose Vs Krishna Bhabini Dasi
Calcutta High Court · AIR 1926 Cal 505 : 94 Ind. Cas. 997
High Courts05 May 1925
Jagannath Sahu and Another Vs Sheogobind Prasad
Patna High Court · AIR 1926 Patna 128
High Courts05 May 1925
Jagdip Singh and Others Vs Harku Singh and Others
Patna High Court · AIR 1926 Patna 37 : 89 Ind. Cas. 863
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
Privy Council05 May 1925
Kirkwood alias Ma Thein and another Vs Maung Sin and another
Privy Council · (1925) AIR(PC) 216
High Courts04 May 1925
Srimati Jamila Khatun and Others Vs Gour Mohan Dutta
Calcutta High Court · AIR 1926 Cal 979 : 91 Ind. Cas. 675
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 May 1925
Mahammed Ismail and Others Vs Sharfatullah and Others
Calcutta High Court · 90 Ind. Cas. 763
Limitation Act, 1963 — Article 148, 19
High Courts04 May 1925
Sri Sri Newal Kishore Jew Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1926 Cal 187 : 89 Ind. Cas. 671
High Courts04 May 1925
Ram Charan Das Vs Emperor
Allahabad High Court · 88 Ind. Cas. 358
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts04 May 1925
Ganesh Prasad Vs Bhagelu Ram and Others
Allahabad High Court · (1925) 05 AHC CK 0005
High Courts03 May 1925
Baikuntha Chandra Dhupi and Others Vs Prahlad Chandra Dhupi and Others
Calcutta High Court · 88 Ind. Cas. 583