High Courts14 May 1925
Bhiki Mal and Others Vs Debi Sahai
Allahabad High Court · AIR 1926 All 179
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,365 of 61,482
High Courts13 May 1925
Bibi Jabeda Khatun and Another Vs Syed Mahommad Mozaffar Ali Musani and Others
Calcutta High Court · 90 Ind. Cas. 781
Limitation Act, 1963 — Article 134, 10
High Courts13 May 1925
Sir Wasif Ali Mirza, Nawab Bahadur of Murshidabad Vs Saradindu Narain Rai and Others
Calcutta High Court · AIR 1925 Cal 953
Estates Partition Act, 1897 — Section 119
High Courts13 May 1925
Jabeda Khatun and Another Vs Mohommad Mozaffar Ali Musani and Others
Calcutta High Court · AIR 1926 Cal 322
Limitation Act, 1963 — Article 134, 10
High Courts13 May 1925
Nagendra Nath Roy and Others Vs Jugal Kishore Roy and Others
Calcutta High Court · AIR 1925 Cal 1097 : 90 Ind. Cas. 281
Contract Act, 1872 — Section 69
High Courts13 May 1925
W.R.T. Forbes Vs Mahammad Ali Haidar Khan and Another
Calcutta High Court · AIR 1925 Cal 1246 : 90 Ind. Cas. 308
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts13 May 1925
Sahi Deo and Another Vs Mahabir Sahu and Others
Patna High Court · 88 Ind. Cas. 1032
Chotanagpur Tenancy Act, 1908 — Section 46, 73
High Courts13 May 1925
Sadho Saran Pande Vs Musammat Subhadra and Others
Patna High Court · 89 Ind. Cas. 195
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts13 May 1925
Maharaja Pratap Udai Nath Sahi Deo Vs Mahabir Sahu and Others
Patna High Court · AIR 1925 Patna 741
Chotanagpur Tenancy Act, 1908 — Section 10(b), 73
High Courts13 May 1925
Sadho Saran Pande Vs Mt. Subhadra and Others
Patna High Court · AIR 1925 Patna 822
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
Privy Council13 May 1925
Raja Rajendra Narain Dhanj Deo Vs Kumar Gangananda Singh and others
Privy Council · (1925) AIR(PC) 213
High Courts13 May 1925Disposed Of
Sanwalia and Another Vs Nathi Lal
Allahabad High Court · AIR 1925 All 561
High Courts12 May 1925
G.L. Sitaram Vs R.M. Redden
Calcutta High Court · AIR 1926 Cal 529 : 91 Ind. Cas. 760
Provincial Insolvency Act, 1920 — Section 41
High Courts12 May 1925
Matta Majhi Vs Gopi Nath Karmakar and Others
Calcutta High Court · AIR 1926 Cal 353
Bengal Tenancy Act, 1885 — Section 105
High Courts12 May 1925
Nrisinha Charan Nandi Choudhuri Vs Batasi Dashi
Calcutta High Court · AIR 1926 Cal 106 : 90 Ind. Cas. 602
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1
High Courts12 May 1925
Gour Routh Vs Digamber Giri and Others
Calcutta High Court · AIR 1926 Cal 790 : 96 Ind. Cas. 669
High Courts12 May 1925
Rudra Prasad Pande and Others Vs Mathura Prasad Pande and Others
Allahabad High Court · (1925) 05 AHC CK 0004
High Courts11 May 1925
Hem Chandra Sen and Others Vs Girish Chandra Saha and Others Arjun Dhupi and Others Vs Hem Chandra Sen and Others
Calcutta High Court · AIR 1926 Cal 710 : 92 Ind. Cas. 107
Bengal Tenancy Act, 1885 — Section 50
High Courts11 May 1925
Chengtu Sarkar Vs Jaheruddin Mondal and Another
Calcutta High Court · 91 Ind. Cas. 669