High Courts20 May 1925Disposed Of
Komil Prasad Vs Bharat Indu and Others
Allahabad High Court · AIR 1926 All 82
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,363 of 61,482
High Courts20 May 1925
Net Singh and Others Vs The Receiver of the Estate of Gajraj Singh and Another
Allahabad High Court · (1925) 05 AHC CK 0034
High Courts20 May 1925
Narain Dutt Tewari Vs Rudra Dutt Bhatt and Another
Allahabad High Court · AIR 1925 All 654
Penal Code, 1860 (IPC) — Section 423
High Courts19 May 1925
Banshibadan Mandal Vs Chhaunat Bibi alias Chhannu Bibi and Others
Calcutta High Court · 90 Ind. Cas. 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 43 Rule 1(j)
High Courts19 May 1925
Banshibadan Mandal Vs Chhaunat Bibi and Others
Calcutta High Court · AIR 1926 Cal 400
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)
High Courts19 May 1925
Parmeshwar Singh and Others Vs Mt. Sureba Kuer and Others
Patna High Court · AIR 1925 Patna 530
Transfer of Property Act, 1882 — Section 111(d)
High Courts19 May 1925
Parmeshwar Singh and Others Vs Musammat Sureba Kuer and Others and Ram Pershad Singh and Others
Patna High Court · (1925) 05 PAT CK 0028
Transfer of Property Act, 1882 — Section 111
Privy Council19 May 1925
Doddawa Kom Bennepgowda Vs Bennapagowda Bin Yenkangowda and others
Privy Council · (1925) AIR(PC) 199
High Courts19 May 1925Dismissed
Roshan Lal and Another Vs Maharaj Prasad and Others
Allahabad High Court · AIR 1926 All 166
High Courts19 May 1925Disposed Of
Sukhai Vs Emperor
Allahabad High Court · AIR 1925 All 676 : 157 Ind. Cas. 1049
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 May 1925
Hogarth Shipping Co. Ltd. Vs Mitsui Bussan Kaisha Ltd.
Calcutta High Court · AIR 1925 Cal 922
Arbitration Act, 1940 — Section 19
High Courts18 May 1925
Purusottam Mahesri and Others Vs Panchanan Mazumdar and Others
Calcutta High Court · 90 Ind. Cas. 805
Bengal Tenancy Act, 1885 — Section 182Transfer of Property Act, 1882 — Section 111
High Courts18 May 1925Dismissed
Prosonna Kumar De and Others Vs Ananda Chandra Bhattacharjee and Others
Calcutta High Court · (1925) 05 CAL CK 0004
High Courts18 May 1925
Karunamoy Sinha Vs Tinkari Ghose
Calcutta High Court · AIR 1926 Cal 511 : 91 Ind. Cas. 683
High Courts18 May 1925
Emperor Vs Anandrao Gangaram Phanse
Bombay High Court · AIR 1925 Bom 529 : (1925) 27 BOMLR 1034
Criminal Procedure Code, 1898 (CrPC) — Section 346Evidence Act, 1872 — Section 25
High Courts18 May 1925
Gosain Das Baishnab Vs Gopal Singh and Others
Patna High Court · 106 Ind. Cas. 430
Chotanagpur Tenancy Act, 1908 — Section 213, 258
High Courts18 May 1925Allowed
(Thakur) Bilas Singh Vs Emperor
Allahabad High Court · (1925) 05 AHC CK 0053
High Courts18 May 1925Allowed
Husain Baksh Vs M. Mahfuzul Haq and Another
Allahabad High Court · AIR 1925 All 559
High Courts15 May 1925
Emperor Vs P.B. Ponde (No. 2)
Bombay High Court · (1925) 27 BOMLR 1031
Evidence Act, 1872 — Section 47
High Courts15 May 1925
Dwijendra Nath Mullick and Another Vs Gopiram Govindaram
Calcutta High Court · 89 Ind. Cas. 200
Contract Act, 1872 — Section 23