High Courts27 May 1925
Chaudhry M. Yazirul Hassan Vs Abdul Wahab Khan and Others
Patna High Court · AIR 1925 Patna 591
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 22 Rule 5Succession Certificate Act, 1889 — Section 4
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,361 of 61,482
High Courts27 May 1925Allowed
Hafiz Zahur Ahmad and Another Vs Taslim-un-nissa and Another
Allahabad High Court · (1925) 05 AHC CK 0047
High Courts27 May 1925Allowed
Zorawar Singh and Others Vs Bhagwan Singh and Another
Allahabad High Court · (1925) 05 AHC CK 0031
High Courts26 May 1925
Mohammed Usman Vs Abdul Rahaman and Others
Calcutta High Court · 90 Ind. Cas. 100
High Courts26 May 1925
Mohammad Usman Vs Abdul Rahaman and Others
Calcutta High Court · AIR 1925 Cal 1151
High Courts26 May 1925
Chandi Charan Mitra Vs Ashutosh Lahiri
Calcutta High Court · 94 Ind. Cas. 684
Transfer of Property Act, 1882 — Section 106
High Courts26 May 1925
Satya Niranjan Chakravarty and Others Vs Sushila Bala Dasi and Others
Patna High Court · AIR 1926 Patna 103
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 May 1925Dismissed
Tufail Hasan Vs Muhamdi Begam
Allahabad High Court · (1926) ILR (All) 17
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 May 1925Dismissed
Bankey Lal Kapoor Vs Allahabad Bank Ltd.
Allahabad High Court · AIR 1926 All 47
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts26 May 1925Dismissed
Mohamdi Begum Vs Tufail Hasan
Allahabad High Court · AIR 1926 All 20
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 May 1925
Musammat Mohamdi Begam Vs Tufail Hasan
Allahabad High Court · 92 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 May 1925
Harisingh Santokchand Vs Commissioner of Income Tax
Calcutta High Court · (1925) 05 CAL CK 0052
High Courts25 May 1925
Mohesh Chandra Deb Nath Vs Mathura Chandra Deb Nath and Others
Calcutta High Court · AIR 1928 Cal 360
High Courts25 May 1925
Akhtar Hussain Vs Emperor
Patna High Court · 88 Ind. Cas. 595
Criminal Procedure Code, 1898 (CrPC) — Section 193, 196, 282, 423, 428Evidence Act, 1872 — Section 165
High Courts25 May 1925
Basudeo Singh Vs Mahadeo Lal
Patna High Court · 88 Ind. Cas. 707
Criminal Procedure Code, 1898 (CrPC) — Section 142, 144, 145
High Courts25 May 1925
Kawleshwar Lal Vs Satya Brata Banarji and Another
Patna High Court · AIR 1927 Patna 90
Civil Procedure Code, 1908 (CPC) — Section 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts25 May 1925
Mahabir Prasad and Others Vs Basudeo Narayan
Patna High Court · 88 Ind. Cas. 671
High Courts25 May 1925Dismissed
East Indian Railway Vs Brij Kishore
Allahabad High Court · (1925) 05 AHC CK 0013
High Courts22 May 1925
Vernon Milward Bason Vs Anne Helen Skone and Another
Calcutta High Court · AIR 1925 Cal 945 : 94 Ind. Cas. 532
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37(1)