High Courts29 May 1925Dismissed
Het Ram alias Udit Narain Vs Dat Prasad Singh
Allahabad High Court · AIR 1926 All 68
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,360 of 61,482
High Courts29 May 1925
Shiam Lal Vs Jotia
Allahabad High Court · AIR 1926 All 142
Limitation Act, 1963 — Article 132
High Courts29 May 1925
Dharamsala Lala Reoti Ram Vs Lachhman Prasad
Allahabad High Court · 89 Ind. Cas. 402
High Courts28 May 1925
Chandra Kumar Sen Vs Srimati Mathuriya Debya
Calcutta High Court · 90 Ind. Cas. 529
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476(1)Penal Code, 1860 (IPC) — Section 209, 466
High Courts28 May 1925
Rajani Kanta Biswas and Others Vs Panchanon Mondal and Others
Calcutta High Court · 90 Ind. Cas. 793
High Courts28 May 1925
Birendra Nath Basu Thakur and Another Vs Basanta Kumar Basu Thakur and Others
Calcutta High Court · 91 Ind. Cas. 624
Contract Act, 1872 — Section 23Registration Act, 1908 — Section 77
High Courts28 May 1925
Bejoy Singh Hazari Vs Mathuriya Debya
Calcutta High Court · AIR 1925 Cal 1182
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts28 May 1925
Chunder Kumar Sen Vs Mathuriya Debya
Calcutta High Court · AIR 1925 Cal 1228
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209
High Courts28 May 1925
Kajani Kanta Biswas and Others Vs Panchanon Mondal and Others
Calcutta High Court · 90 Ind. Cas. 792
High Courts28 May 1925
Chandra Kumar Sen Vs Mathuria Debya
Calcutta High Court · (1925) ILR (Cal) 1009
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209, 466
High Courts27 May 1925
Srimati Jasoda Sundari Choudhurani alias Provabati Choudhurani Vs Lal Mohan Basu and Others
Calcutta High Court · 91 Ind. Cas. 681
High Courts27 May 1925
Nagendranath Addy and Another Vs Commissioner of the Presidency Division and Others
Calcutta High Court · AIR 1926 Cal 1016
High Courts27 May 1925
Nagendra Nath Addy and Another Vs The Commissioner of the Presidency Division and Others
Calcutta High Court · 91 Ind. Cas. 722
High Courts27 May 1925
Jasoda Sundari (alias Pravabati) Choudurani Vs Lal Mohan Basu and Others
Calcutta High Court · AIR 1926 Cal 361
High Courts27 May 1925
Sita Ram Singh Vs Khub Lal Singh
Patna High Court · AIR 1926 Patna 255
Evidence Act, 1872 — Section 32(3)
High Courts27 May 1925
Sripat Singh and Others Vs Naresh Chandra Bose and Others
Patna High Court · AIR 1926 Patna 94
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 52, 81
High Courts27 May 1925
Chaudhury M. Nazirul Hasan Vs Mr. Abdul Wahab Khan and Others
Patna High Court · 89 Ind. Cas. 811
Succession Certificate Act, 1889 — Section 4
High Courts27 May 1925
Krittibash Mahton and Others Vs Budhan Mahtani and Others
Patna High Court · 89 Ind. Cas. 796
High Courts27 May 1925
Ramsekhar Prasad Singh and Others Vs Mathura Lal and Others
Patna High Court · AIR 1925 Patna 557