High Courts02 Jun 1925
Keshub Prasad Singh Vs Harihar Prasad Singh and Another
Patna High Court · AIR 1926 Patna 54
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,359 of 61,482
High Courts02 Jun 1925Disposed Of
Kamlapati Punth and Others Vs Emperor
Allahabad High Court · (1926) ILR (All) 23 : 91 Ind. Cas. 51
Uttar Pradesh Panchayats Act, 1920 — Section 71
High Courts02 Jun 1925Disposed Of
Kamlapati Panth Vs Emperor
Allahabad High Court · AIR 1926 All 27
Penal Code, 1860 (IPC) — Section 323
High Courts01 Jun 1925
The Secretary of State for India in Council and Khagendra Nanda Asram Shebait of Sree Sree Iswar Brindaban Chandra Jew Thakur Vs Nemai Chand Mukherjee and Others
Calcutta High Court · 91 Ind. Cas. 752
High Courts01 Jun 1925
Madhusudan Chakravarti and Others Vs Satish Chandra Nag and Others
Calcutta High Court · AIR 1926 Cal 512 : 91 Ind. Cas. 620
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1(3), 96
High Courts01 Jun 1925
Maniraddi Molla Vs Ambica Charan Karmakar and Another
Calcutta High Court · AIR 1926 Cal 734 : 91 Ind. Cas. 668
Bengal Tenancy Act, 1885 — Section 85(1)
High Courts01 Jun 1925
Surendra Nath Das Gupta and Another Vs Satyendra Nath Bhattacharjya and Others
Calcutta High Court · AIR 1926 Cal 985 : 92 Ind. Cas. 544
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts01 Jun 1925
Shama Charan and Others Vs Emperor
Patna High Court · AIR 1925 Patna 610
Criminal Procedure Code, 1898 (CrPC) — Section 107, 115, 144
High Courts01 Jun 1925
Bhabataron Mahto and Others Vs Emperor
Patna High Court · AIR 1925 Patna 706
Penal Code, 1860 (IPC) — Section 147, 325, 34
High Courts01 Jun 1925Allowed
Shiam Lal Vs Radha Ballabh and Others
Allahabad High Court · AIR 1925 All 770 : (1926) ILR (All) 34
Transfer of Property Act, 1882 — Section 41
High Courts30 May 1925
Darbari Lal Vs Emperor
Allahabad High Court · AIR 1925 All 591
Penal Code, 1860 (IPC) — Section 354, 451, 454
High Courts29 May 1925
Port Canning and Land Improvement Company Ltd. Vs Achhiruddi Mollah and Others
Calcutta High Court · AIR 1926 Cal 693
Bengal Tenancy Act, 1885 — Section 46
High Courts29 May 1925
The Port Canning and Land Improvement Company Limited Vs Heirs of Late Bahir Molla and Others
Calcutta High Court · 92 Ind. Cas. 37
Bengal Tenancy Act, 1885 — Section 46Limitation Act, 1963 — Section 14
High Courts29 May 1925
Ramesh Chandra Guha Bahadur and Others Vs Dinesh Chandra Guha and Others
Calcutta High Court · AIR 1925 Cal 1010 : 90 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 May 1925
Sourab Bibi and Others Vs Abbas Ali Biswas and Others
Calcutta High Court · 91 Ind. Cas. 725
High Courts29 May 1925
Sudhir Chandra Dass Vs Srimati Indumati Chowdhurani and others
Calcutta High Court · (1925) 05 CAL CK 0006
High Courts29 May 1925
Rameshwar Singh Bahadur Vs Durga Mandar and Others
Patna High Court · AIR 1926 Patna 14
High Courts29 May 1925Dismissed
Bhakta Shiromani alias Bachcha Vs Seetal Nath
Allahabad High Court · AIR 1925 All 680 : (1926) ILR (All) 31