High Courts10 Jun 1925
Deblal Jha Vs Kuman Das and Others
Patna High Court · 93 Ind. Cas. 994
Contract Act, 1872 — Section 69, 70
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,357 of 61,482
High Courts10 Jun 1925
The Midnapur Zemindary Co. Ltd. Vs Ram Kanai Singh Deo and Others
Patna High Court · AIR 1926 Patna 130 : 91 Ind. Cas. 169
Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 179, 269
High Courts10 Jun 1925
Kanhaiya Lal Vs Bhagwan Das
Allahabad High Court · AIR 1926 All 30 : (1926) ILR (All) 60
Penal Code, 1860 (IPC) — Section 404, 467
High Courts09 Jun 1925
Isabella Coal Company Vs The Commissioner of Income Tax
Calcutta High Court · 89 Ind. Cas. 789
Income Tax Act, 1922 — Section 10(2)(viii), 66(2)
High Courts09 Jun 1925
Adam Sardar and Others Vs Bisweswar Das and Others
Calcutta High Court · AIR 1926 Cal 684 : 92 Ind. Cas. 601
Bengal Tenancy Act, 1885 — Section 105
High Courts09 Jun 1925
Hemanta Kumar Roy and Others Vs Meser Bibi
Calcutta High Court · 95 Ind. Cas. 984
High Courts09 Jun 1925
Ismail Sha Vs Emperor
Calcutta High Court · AIR 1926 Cal 692 : 91 Ind. Cas. 542
Criminal Procedure Code, 1898 (CrPC) — Section 342, 370
High Courts09 Jun 1925
Mahammad Abjal and Another Vs Hafizannessa Khatun and Others
Calcutta High Court · AIR 1926 Cal 741 : 91 Ind. Cas. 567
High Courts09 Jun 1925
Isabella Goal Company Vs Commissioner of Income Tax
Calcutta High Court · AIR 1926 Cal 396
Income Tax Act, 1922 — Section 66(2)
High Courts09 Jun 1925
Isabella Coal Company Vs Commissioner of Income Tax
Calcutta High Court · (1925) 06 CAL CK 0007
High Courts09 Jun 1925Dismissed
Mula Vs Emperor
Allahabad High Court · AIR 1926 All 33 : 90 Ind. Cas. 150
Penal Code, 1860 (IPC) — Section 411, 457
High Courts09 Jun 1925Dismissed
Brij Behari Lal Vs Emperor
Allahabad High Court · AIR 1926 All 44
Penal Code, 1860 (IPC) — Section 75
High Courts08 Jun 1925
Bidhumukhi and Others Vs Gobinda Chandra Pal
Calcutta High Court · 90 Ind. Cas. 104
Bengal Tenancy Act, 1885 — Section 182, 49
High Courts08 Jun 1925
Satish Chandra Chakravarty and Others Vs Syed Abdul Hasir alias Ranjanali and Others
Calcutta High Court · 91 Ind. Cas. 608
Partition Act, 1876 — Section 111
High Courts08 Jun 1925
Purna Chandra Mukerji and Another Vs Gopendra Krishna Kundu and Others
Calcutta High Court · AIR 1926 Cal 744 : 91 Ind. Cas. 517
Specific Relief Act, 1877 — Section 15
High Courts08 Jun 1925
Mahammed Wasel Ali and Another Vs Nainuddin Mandal and Others
Calcutta High Court · 91 Ind. Cas. 614
High Courts08 Jun 1925
Chattu Lal Misser and Others Vs Marwari Commercial Bank Ltd. and Others
Calcutta High Court · 96 Ind. Cas. 839
High Courts08 Jun 1925
In Re: Rajendra Narayan Bhanja Deo of Kanika
Patna High Court · AIR 1925 Patna 581
Income Tax Act, 1922 — Section 22(2), 34