High Courts15 Jun 1925
Daroga Gope Vs Emperor
Patna High Court · 88 Ind. Cas. 1045
Criminal Procedure Code, 1898 (CrPC) — Section 12, 182, 193, 194, 195Penal Code, 1860 (IPC) — Section 182, 193, 211
JUDGMENT DATABASE
Search 12,29,636 Indian judgments.
12,29,636 judgments in All Courts · page 59,355 of 61,482
High Courts15 Jun 1925
Ramratan and Others Vs Durga Koeri and Others
Allahabad High Court · (1925) 06 AHC CK 0009
High Courts15 Jun 1925Dismissed
Jadunandan Dilar Dube and others Vs Rajaram Dizar Dula and others Rajaram Dizar Dula and others Vs Jadunandan Dilar Dube and others
Allahabad High Court · (1925) 06 AHC CK 0007
High Courts15 Jun 1925
Habib Bux Vs Samuel Fitz and Co. Ltd.
Allahabad High Court · AIR 1926 All 161(1)
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts15 Jun 1925
Ram Ratan and Others Vs Durga Koeri and Others
Allahabad High Court · 89 Ind. Cas. 120
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts12 Jun 1925
Makhan Mapa Vs Monindra Nath Bose and Others
Calcutta High Court · AIR 1925 Cal 1260
High Courts12 Jun 1925
Thakurdin Tewari Vs Mahammad Ibrahim
Calcutta High Court · 91 Ind. Cas. 178
Bengal Tenancy Act, 1885 — Section 105
High Courts12 Jun 1925
Jnanendra Nath Biswas and Another Vs Jogendra Nath Pal and Others
Calcutta High Court · AIR 1926 Cal 772 : 91 Ind. Cas. 191
Limitation Act, 1963 — Section 18
High Courts12 Jun 1925
Rahimuddi Meaji Vs Srimati Amina Bibi alias Kali Bibi
Calcutta High Court · AIR 1926 Cal 662 : 94 Ind. Cas. 920
Bengal Tenancy Act, 1885 — Section 49
High Courts12 Jun 1925
Kissen Gopal Bogree Vs L.J. Bavin
Calcutta High Court · 89 Ind. Cas. 735
Transfer of Property Act, 1882 — Section 130
High Courts12 Jun 1925
Kisen Gopal Bogree Vs L.J. Bavin
Calcutta High Court · AIR 1926 Cal 447
Transfer of Property Act, 1882 — Section 130
High Courts12 Jun 1925
Gulabchand Rupji Vs Emperor
Bombay High Court · AIR 1925 Bom 467 : 92 Ind. Cas. 427
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts12 Jun 1925Dismissed
Nowroji Rustomji Wadia Vs Government of Bombay
Bombay High Court · (1925) 27 BOMLR 1140
High Courts12 Jun 1925
Emperor Vs Gulabchand Rupji
Bombay High Court · AIR 1926 Bom 134 : (1925) 27 BOMLR 1039
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)Penal Code, 1860 (IPC) — Section 467
High Courts12 Jun 1925
Ramprit Ahir and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 560
Penal Code, 1860 (IPC) — Section 147
High Courts12 Jun 1925
Siban Rai Vs Bhagwant Dass and Another
Patna High Court · AIR 1926 Patna 176
Criminal Procedure Code, 1898 (CrPC) — Section 417Government of India Act, 1915 — Section 107Penal Code, 1860 (IPC) — Section 488
Privy Council12 Jun 1925
Nowroji Rustomji Wadia Vs The Government of Bombay
Privy Council · (1925) AIR(PC) 211
High Courts12 Jun 1925Dismissed
Nageshwari Rai Vs Nand Lal and Others
Allahabad High Court · AIR 1926 All 67 : (1926) ILR (All) 70
Transfer of Property Act, 1882 — Section 63