High Courts22 Jun 1925
In Re: Naginlal Maganlal Jaichand
Bombay High Court · AIR 1925 Bom 543 : (1925) 27 BOMLR 1207
Presidency Towns Insolvency Act, 1909 — Section 18, 22
JUDGMENT DATABASE
Search 12,29,637 Indian judgments.
12,29,637 judgments in All Courts · page 59,353 of 61,482
High Courts22 Jun 1925
Sheikh Moharamdi Vs Sheikh Asmat and Sheikh Rahamat
Calcutta High Court · 91 Ind. Cas. 493
High Courts22 Jun 1925
Ahmad Ali and Another Vs Malhiul Alam Choudhury
Calcutta High Court · 91 Ind. Cas. 474
Transfer of Property Act, 1882 — Section 6(e)
High Courts22 Jun 1925
Mahendra Nath Bhunia and Others Vs Ashutosh Pradhan and Others
Calcutta High Court · AIR 1926 Cal 545 : 91 Ind. Cas. 478
Bengal Tenancy Act, 1885 — Article 6Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts22 Jun 1925
Baikuntha Nath Kar and Another Vs Adhar Chandra Pain
Calcutta High Court · AIR 1926 Cal 653 : 92 Ind. Cas. 727
High Courts19 Jun 1925
Bimala Prosad Mukerji Vs Lal Moni Devi and Others
Calcutta High Court · 91 Ind. Cas. 862
High Courts19 Jun 1925
Hamid Ali Bepari Vs Emperor
Calcutta High Court · AIR 1926 Cal 149 : (1925) ILR (Cal) 1015
Penal Code, 1860 (IPC) — Section 24, 379
High Courts19 Jun 1925
Hira Lal Banerjee and Others Vs Surendra Nath Sarbanga and Others
Calcutta High Court · AIR 1926 Cal 504 : 91 Ind. Cas. 488
Court Fees Act, 1870 — Section 7(xi)
High Courts19 Jun 1925
Satya Neranjun Shaw and Another Vs The Karnani Industrial Bank, Ltd.
Calcutta High Court · AIR 1926 Cal 708
High Courts19 Jun 1925
Vishvanathbhat Annabhat Pujari Vs Mallappa Ningappa and Another
Bombay High Court · 92 Ind. Cas. 628
High Courts19 Jun 1925Dismissed
Vishvanathbhat Annabhat Pujari Vs Mallappa Ningappa
Bombay High Court · AIR 1925 Bom 514 : (1925) 27 BOMLR 1103
High Courts19 Jun 1925
Deonarayan Singh Vs Ram Prasad and Another
Patna High Court · AIR 1926 Patna 143
Limitation Act, 1963 — Article 181 Schedule 1, 29
Privy Council19 Jun 1925
Rajah Bhupendra Narayan Singh Bahadur Vs Madar Buksh Sheikh and others
Privy Council · (1925) AIR(PC) 297
High Courts19 Jun 1925Dismissed
Syed Tajammul Husain Vs Banwari Lal and Others
Allahabad High Court · AIR 1926 All 43 : (1926) ILR (All) 77
High Courts19 Jun 1925Dismissed
In Re: Lakshhmi Flour Mills Co.
Allahabad High Court · AIR 1926 All 101
High Courts19 Jun 1925
Bir and Another Vs Gajadhar and Others
Allahabad High Court · AIR 1926 All 140
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts19 Jun 1925
In Re: Lakshmi Flour Mills Co. Ld.
Allahabad High Court · 89 Ind. Cas. 994
Companies Act, 1956 — Section 158
High Courts19 Jun 1925
Seth Mul Chand Vs Rajdhar
Allahabad High Court · 88 Ind. Cas. 544
Provincial Insolvency Act, 1920 — Section 28