High Courts26 Jun 1925
Mahadeo Govind Wadkar Vs Lakshminarayan Ramnath Marwadi
Bombay High Court · AIR 1925 Bom 521 : 90 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, 115
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 59,351 of 61,483
High Courts26 Jun 1925
Jadunath Guha Ray and Others Vs Abdul Hajee and Others
Calcutta High Court · 91 Ind. Cas. 459
Bengal Tenancy Act, 1885 — Section 67
High Courts26 Jun 1925
Ganpati Kondaji Sandbhar Vs Maruti Gangaji Sandbhar
Bombay High Court · AIR 1925 Bom 522
Mamlatdars Court Act, 1906 — Section 23
High Courts26 Jun 1925
Jagwa Dhanuk and Others Vs Emperor
Patna High Court · AIR 1926 Patna 232 : 93 Ind. Cas. 884
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 163, 164, 360Evidence Act, 1872 — Section 157, 27, 28Penal Code, 1860 (IPC) — Section 302
High Courts26 Jun 1925
Makundi Singh and Another Vs Parbhu Dayal and Another
Allahabad High Court · AIR 1926 All 169 : (1926) ILR (All) 97 : 90 Ind. Cas. 1
High Courts26 Jun 1925
Darshan Das Vs Bikramajit Rai and Others
Allahabad High Court · (1925) 06 AHC CK 0006
High Courts26 Jun 1925
Megh Baran Singh Vs B. Rama Das and Another
Allahabad High Court · (1925) 06 AHC CK 0004
High Courts25 Jun 1925
Ekabbar Ali Sha Pagal Panthi Fakir Vs Sheikh Alim and Others
Calcutta High Court · AIR 1926 Cal 696
High Courts25 Jun 1925
Mir Azizar Rahaman alias Syed Azizar Rahaman Vs Ram Chandra Poddar and Others
Calcutta High Court · 91 Ind. Cas. 461
Limitation Act, 1963 — Section 19
High Courts25 Jun 1925
Azizur Rahaman Vs Ram Chandra Poddar and Others
Calcutta High Court · AIR 1926 Cal 686
Limitation Act, 1963 — Section 19
High Courts25 Jun 1925
Sheikh Abdul Ghani and Others Vs Harnam Singh and Others
Patna High Court · AIR 1925 Patna 748
Limitation Act, 1963 — Section 26, 27
High Courts25 Jun 1925Dismissed
Syed Shabbar Hussain Vs Haji Abbas Ali and Others
Allahabad High Court · (1925) 06 AHC CK 0044
High Courts25 Jun 1925Disposed Of
A.S. De Mello and Another Vs New Victoria Mills Co. Ltd.
Allahabad High Court · (1925) 06 AHC CK 0037
High Courts25 Jun 1925Dismissed
Shabbar Husain Vs Abbas Ali and Others
Allahabad High Court · (1925) 06 AHC CK 0031
High Courts24 Jun 1925
Ananda Chandra Kacharu Vs Barada Kanta Dey and Others
Calcutta High Court · AIR 1926 Cal 177 : 90 Ind. Cas. 509
High Courts24 Jun 1925
Baikuntha Nath De and Others Vs Shaik Hari and Another
Calcutta High Court · AIR 1926 Cal 592 : 92 Ind. Cas. 899
High Courts24 Jun 1925
Monohar Mukherjee Vs Suresh Chandra Mukherjee and Others
Calcutta High Court · 91 Ind. Cas. 423
High Courts24 Jun 1925
Durga Prosad Lahiri Choudhuri and Others Vs Ratan Mahommed Sarkar
Calcutta High Court · 92 Ind. Cas. 897
High Courts24 Jun 1925
Syed Faizuddin Ali and Another Vs Mirza Iyahiya Siraji and Another
Calcutta High Court · AIR 1926 Cal 583 : 91 Ind. Cas. 352
Religious Endowments Act, 1863 — Section 14