High Courts01 Jul 1925
Bhupendra Narain Mander Vs Janeswar Mander and Another
Patna High Court · AIR 1926 Patna 533
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 59,350 of 61,483
High Courts01 Jul 1925Dismissed
Mt. Begam Sultan Vs Sarvi Begam
Allahabad High Court · (1925) 07 AHC CK 0041
High Courts30 Jun 1925
Mohendra Nath Roy and Others Vs Nabadwip Chandra Nandy and Others
Calcutta High Court · AIR 1927 Cal 97 : 94 Ind. Cas. 5
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts30 Jun 1925
Mt. Anupama Debi Vs Gurudas Chatterji
Calcutta High Court · AIR 1931 Cal 246
English Bankruptcy Act, 1890 — Section 1Presidency Towns Insolvency Act, 1909 — Section 12)1)(c), 9(e)
High Courts30 Jun 1925
Anupama Debi Vs Gurudas Chatterji
Calcutta High Court · 131 Ind. Cas. 590
Presidency Towns Insolvency Act, 1909 — Section 12(1)(C), 9(e)
High Courts30 Jun 1925
Nawab Nuzhat-Ud-Dowla and Others Vs Beni Madhab and Others
Calcutta High Court · 96 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 15, 47
High Courts30 Jun 1925Disposed Of
Musammat Bahri Vs Emperor
Allahabad High Court · 91 Ind. Cas. 539
Cantonments Act, 1924 — Section 118(1)(a)(iii)
High Courts30 Jun 1925
Agha Husain and Others Vs Qasim Ali
Allahabad High Court · (1925) 06 AHC CK 0016
High Courts30 Jun 1925
Bahri Vs Emperor
Allahabad High Court · AIR 1926 All 263
Cantonments Act, 1924 — Section 118(1)(a)(iii)
High Courts29 Jun 1925
In Re: Reference under Section 113 read with Order 46, Rule 1, Civil P.C.
Calcutta High Court · AIR 1925 Cal 906
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6(3), Order 41 Rule 1
High Courts29 Jun 1925
Chaudhuri Upendra Nandan Das Mahapatra and Another Vs Umai Set and Others
Calcutta High Court · AIR 1926 Cal 1180
Bengal Tenancy Act, 1885 — Section 105
High Courts29 Jun 1925
Chaudhury Upendranandan Das Mahapatra and Another Vs Umai Set and Others
Calcutta High Court · 97 Ind. Cas. 702
High Courts29 Jun 1925
Nabin Chandra Dhar and Others Vs Abdul Gofur and Others
Calcutta High Court · AIR 1926 Cal 596 : 91 Ind. Cas. 436
Specific Relief Act, 1877 — Section 19
High Courts29 Jun 1925
John Batt and Co. (London), Ltd. Vs Kanoolal and Co.
Calcutta High Court · AIR 1926 Cal 938 : 95 Ind. Cas. 21
Arbitration Act, 1899 — Section 4(b)
High Courts29 Jun 1925
Kumar Birendra Nath Roy Bahadur Vs Anadi Prasanna Dutta
Calcutta High Court · 91 Ind. Cas. 416
High Courts29 Jun 1925
Abdul Wahed Khan and Another Vs Srimati Tamijannessa Bibi and Others
Calcutta High Court · AIR 1926 Cal 679 : 92 Ind. Cas. 905
High Courts29 Jun 1925Allowed
Homeshvar Singh Vs Jugal Kishore Marvari
Bombay High Court · (1926) 28 BOMLR 187
Privy Council29 Jun 1925
Homeshwar Singh and others Vs Jugal Kishore Marwari and another
Privy Council · (1925) AIR(PC) 223
High Courts26 Jun 1925Allowed
Narayan Keshav Vagle Vs Kaji Gulam Mohidin
Bombay High Court · AIR 1926 Bom 115 : (1925) 27 BOMLR 1240
Dekkhan Agriculturists Relief Act, 1879 — Section 12