Privy Council06 Jul 1925
Mt. Farid-un-nisa Vs Munshi Mukhtar Ahmad and another
Privy Council · (1925) AIR(PC) 204
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 59,349 of 61,483
High Courts06 Jul 1925Dismissed
Musammat Kishan Dei Vs Sheo Paltan
Allahabad High Court · (1926) ILR (All) 126 : 90 Ind. Cas. 358
High Courts06 Jul 1925Dismissed
Ram Harak Pathak Vs Emperor
Allahabad High Court · AIR 1926 All 57
Penal Code, 1860 (IPC) — Section 477
High Courts06 Jul 1925Disposed Of
Fateh Singh and Others Vs Gopal Narain Singh and Others
Allahabad High Court · (1925) 07 AHC CK 0027
High Courts06 Jul 1925
Ram Harakh Pathak Vs Emperor
Allahabad High Court · (1926) ILR (All) 140 : 90 Ind. Cas. 913
Penal Code, 1860 (IPC) — Section 30, 477
High Courts03 Jul 1925
Susil Chandra Guha and Another Vs Gouri Sundari Devi and Others
Calcutta High Court · AIR 1926 Cal 1015
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Jul 1925
Srijut Manohar Das Mahanta Vs Brojendra Lal Das and Others
Calcutta High Court · AIR 1926 Cal 552 : 91 Ind. Cas. 411
Bengal Land Revenue Sales Act, 1859 — Section 58
High Courts03 Jul 1925
Sushil Chandra Guha and Another Vs Gouri Sundari Devi
Calcutta High Court · 92 Ind. Cas. 946
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts02 Jul 1925Dismissed
Rachappa Chanbasappa Karvirshetti Vs Ningappa Kasappa Lakhannavar
Bombay High Court · AIR 1926 Bom 40 : (1925) 27 BOMLR 1253
Evidence Act, 1872 — Section 114
High Courts02 Jul 1925
Motilal Gopaldas Shet Vs Krishnabai Gopalrao Garud
Bombay High Court · AIR 1925 Bom 513 : (1925) 27 BOMLR 1156 : 90 Ind. Cas. 604
Bombay Pleaders Act, 1920 — Section 17
High Courts02 Jul 1925
B.S. Jorapur Vs Venkatesh Balvant Joshi
Bombay High Court · AIR 1925 Bom 472 : (1925) 27 BOMLR 1116 : 90 Ind. Cas. 656
Bombay High Court Manual of Civil Circulars — Rule 16
High Courts02 Jul 1925
In Re: Basappa Rachappa Belkeri
Bombay High Court · AIR 1925 Bom 536 : (1925) 27 BOMLR 1058
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts01 Jul 1925Dismissed
Vidyavakdhak Sangh Company Vs Ayyappa Sangirimallappa
Bombay High Court · (1925) 27 BOMLR 1152
High Courts01 Jul 1925
Vidyavardhak Sangh Company and Others Vs Ayyappa Sangirimallappa and Others
Bombay High Court · AIR 1925 Bom 524 : 90 Ind. Cas. 614
High Courts01 Jul 1925
Emperor Vs Basappa Rachapa Hundekar
Bombay High Court · AIR 1925 Bom 526 : (1925) 27 BOMLR 1056 : 90 Ind. Cas. 320
Motor Vehicles Act, 1914 — Section 5
High Courts01 Jul 1925
Jitendra Nath Chatterjee and Others Vs Mt. Jasoda Sahun and Another
Patna High Court · AIR 1926 Patna 122
Contract Act, 1872 — Section 74
High Courts01 Jul 1925
Agent of the Bengal Nagpur Railway Co. Ltd. Vs Hamir Mull Chagan Mull and Another
Patna High Court · AIR 1925 Patna 727
Railways Act, 1890 — Section 77
High Courts01 Jul 1925
Kesho Prasad Singh Vs Ram Swarup Ahir and Others
Patna High Court · AIR 1926 Patna 175
Cess Act, 1880 — Section 41, 41(3), 93
High Courts01 Jul 1925
G.I. P, Ry. Co. Vs Rameshwar Prasad and Another
Patna High Court · AIR 1926 Patna 190