High Courts08 Jul 1925
Dayaram Surajmal Vs Chandulal Dayabhai and Others
Bombay High Court · AIR 1925 Bom 520 : 90 Ind. Cas. 689
Stamp Act, 1899 — Section 12(2)
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 59,348 of 61,483
High Courts08 Jul 1925
Sorabji Rustomji Subedar Vs R.H. Patuck
Bombay High Court · AIR 1925 Bom 532 : (1925) 27 BOMLR 1092
Bombay Rent (War Restrictions) Act, 1918 — Section 6City of Bombay Municipal Council Act, 1988 — Section 147
High Courts08 Jul 1925Dismissed
Dayaram Sorajmal Vs Chandulal Dayabhai
Bombay High Court · (1925) 27 BOMLR 1118
Stamp Act, 1899 — Section 12(2), 47
High Courts08 Jul 1925
Ramchandra Modak Vs Emperor
Patna High Court · AIR 1926 Patna 214 : 93 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Section 139Criminal Procedure Code, 1898 (CrPC) — Section 25, 252, 253, 256, 257Penal Code, 1860 (IPC) — Section 19
High Courts08 Jul 1925
Ashloke Singh and Others Vs Bodha Ganderi
Patna High Court · AIR 1926 Patna 125
Registration Act, 1908 — Section 2Transfer of Property Act, 1882 — Section 3
High Courts07 Jul 1925
Abdul (Bari) Mallick and Another Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 157
Criminal Procedure Code, 1898 (CrPC) — Section 326Penal Code, 1860 (IPC) — Section 304
High Courts07 Jul 1925
D.D. Barbar Vs I.W.C. Dabenham and. Another
Calcutta High Court · AIR 1926 Cal 469
Calcutta Rent Act, 1920 — Section 2(e)
High Courts07 Jul 1925
D.D. Barbar Vs I.W.C. Debenham and Another
Calcutta High Court · 90 Ind. Cas. 4
Calcutta Rent Act, 1920 — Section 2(e)
High Courts07 Jul 1925
Maharani Dassi Vs Commissioner of Police
Calcutta High Court · 91 Ind. Cas. 895
Privy Council07 Jul 1925
Dr. Vrasapillai Gabriel Vs A.S. Eliatamby and another
Privy Council · (1925) AIR(PC) 229
Privy Council07 Jul 1925
Rajah Bhupendra Narayan Singh Vs Narapat Singh
Privy Council · (1925) AIR(PC) 226
High Courts07 Jul 1925Disposed Of
Ganga Sahai and Others Vs Mukarram Ali Khan
Allahabad High Court · AIR 1926 All 361 : 97 Ind. Cas. 556
Provincial Insolvency Act, 1920 — Section 27
High Courts07 Jul 1925Allowed
Miran and Others Vs Emperor
Allahabad High Court · AIR 1926 All 168 : 92 Ind. Cas. 224
Penal Code, 1860 (IPC) — Section 147, 332
High Courts07 Jul 1925
Nathu Lal Vs Raghubir Singh and Others
Allahabad High Court · (1925) 07 AHC CK 0028
High Courts07 Jul 1925
Emperor Vs Param Sukh
Allahabad High Court · AIR 1926 All 147
Penal Code, 1860 (IPC) — Section 302
High Courts07 Jul 1925
Firm Mangal Chand-Paramsukh Das Vs Mt. Zainab Bibi and Another
Allahabad High Court · AIR 1926 All 177 : 90 Ind. Cas. 268
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts07 Jul 1925
Muhammad Rahim Vs Emperor
Allahabad High Court · AIR 1926 All 144
Penal Code, 1860 (IPC) — Section 323
High Courts06 Jul 1925
Kanai Lal Ghosh and Others Vs Basanta Behari Sen
Calcutta High Court · 90 Ind. Cas. 451
Bengal Tenancy Act, 1885 — Section 11Transfer of Property Act, 1882 — Section 10
High Courts06 Jul 1925Allowed
Musst. Farid-Un-Nisa Vs Munshi Mukhtar Ahmed
Bombay High Court · (1926) 28 BOMLR 193