High Courts24 Jun 1925
Bhagirathi Chowdhury and Others Vs Emperor
Calcutta High Court · 92 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 162
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 59,352 of 61,483
High Courts24 Jun 1925
Isharani Nirupoma Devi Vs Victor Nitendra Narain
Calcutta High Court · AIR 1926 Cal 871 : 96 Ind. Cas. 598
High Courts24 Jun 1925
Bashirulla Bhuiya and Others Vs Meajan and Others
Calcutta High Court · AIR 1926 Cal 690 : 92 Ind. Cas. 593
High Courts24 Jun 1925Allowed
Pandu Joti Kadam Vs Savla Piraji Kate
Bombay High Court · AIR 1925 Bom 172 : (1925) 27 BOMLR 1109
High Courts24 Jun 1925Allowed
G.I.P. Railway Company Vs Haji Tarmahomed Hasam
Bombay High Court · AIR 1925 Bom 534 : (1925) 27 BOMLR 1111 : 90 Ind. Cas. 562
High Courts24 Jun 1925
Vagha Jesang Vs Jagjivan Amritlal Desai
Bombay High Court · AIR 1925 Bom 542 : (1925) 27 BOMLR 1107 : 90 Ind. Cas. 558
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts24 Jun 1925
Mt. Sheo Dani Kuer Vs Ramji Upadhya and Others
Patna High Court · AIR 1926 Patna 76
High Courts24 Jun 1925
Mt. Batisa Kuer Vs Raja Ram Pandey and Others
Patna High Court · AIR 1926 Patna 192
High Courts24 Jun 1925
Lachman Sahay and Others Vs Gauri Charan Mahton and Others
Patna High Court · AIR 1926 Patna 423
High Courts24 Jun 1925
Sanahi Ram-Kandhaya Lal Vs Gulab Chand-Kalu Ram and Another
Patna High Court · 89 Ind. Cas. 614
High Courts24 Jun 1925
Sagar Mull Vs Hira Maharaj and Others
Patna High Court · AIR 1926 Patna 164 : 91 Ind. Cas. 799
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jun 1925
Banwari Prasad Singh and Others Vs Mt. Bigni Kuer
Patna High Court · AIR 1927 Patna 131
Evidence Act, 1872 — Section 68, 71Transfer of Property Act, 1882 — Section 59
High Courts24 Jun 1925Dismissed
Rai Thakur Kehri Singh Vs Thirpal and Others
Allahabad High Court · 92 Ind. Cas. 282
Civil Procedure Code, 1908 (CPC) — Section 115North Western Provinces Tenancy Act, 1901 — Section 175, 177
High Courts24 Jun 1925
Kehri Singh Vs Thirpal and Others
Allahabad High Court · (1925) 06 AHC CK 0011
High Courts23 Jun 1925Allowed
Hira Bibi Vs Ram Hari Lal
Bombay High Court · (1925) 27 BOMLR 1144
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts23 Jun 1925
Raja Rishi Kesh (Rishi Case in Vakalatnamah) Law Vs Sons and Heirs of Shamsher Kahn and Others
Calcutta High Court · AIR 1926 Cal 736 : 92 Ind. Cas. 48
Cess Act, 1880 — Section 52
High Courts23 Jun 1925
Bhabadeb Chatterjee Vs Bhusan Chandra Mukherjee and Another
Calcutta High Court · 91 Ind. Cas. 712
Limitation Act, 1963 — Section 26
High Courts23 Jun 1925
Nripati Nath Bhattacharjee Vs Jatindra Kumar Das
Calcutta High Court · AIR 1926 Cal 577 : 91 Ind. Cas. 407