High Courts18 Jun 1925
Ram Chandra Gope Vs Srimati Parameswari Gopini and Others
Calcutta High Court · 91 Ind. Cas. 358
JUDGMENT DATABASE
Search 12,29,637 Indian judgments.
12,29,637 judgments in All Courts · page 59,354 of 61,482
High Courts18 Jun 1925
Benoy Krishna Gain and Another Vs Fanindra Nath Roy Choudhuri and Others
Calcutta High Court · AIR 1927 Cal 100
High Courts18 Jun 1925
Emperor Vs Jagardeo Ramsumer Tewari
Bombay High Court · AIR 1925 Bom 489 : (1925) 27 BOMLR 1043 : 90 Ind. Cas. 311
Foreigners Act, 1946 — Section 1
Privy Council18 Jun 1925
Burn and Company, Limited Vs His Highness Thakur Sahib Sree Lukh dhirji of Morvi State
Privy Council · (1925) AIR(PC) 188
High Courts17 Jun 1925
Gulam Husain Pradhania Vs K. S. Bonnerjee
Calcutta High Court · AIR 1926 Cal 1169 : 95 Ind. Cas. 525
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts17 Jun 1925
Mamin Khan and Others Vs Moizuddin Khan and Others
Calcutta High Court · AIR 1926 Cal 647 : 91 Ind. Cas. 348
High Courts17 Jun 1925
Kirtibash Dubey Vs The Indian Iron and Steel Company Ltd.
Calcutta High Court · AIR 1926 Cal 536 : 91 Ind. Cas. 480
Bengal Tenancy Act, 1885 — Section 116, 76
High Courts17 Jun 1925
Baldeodas Lohea Vs Shubchurndas Goenka and Others
Calcutta High Court · AIR 1926 Cal 327
High Courts17 Jun 1925
Emperor Vs Nana Ramji Shinde
Bombay High Court · (1926) 28 BOMLR 1038 : 97 Ind. Cas. 747
Criminal Procedure Code, 1898 (CrPC) — Section 123(1)
High Courts17 Jun 1925Dismissed
Babu Ram Vs Ram Sarup and Others
Allahabad High Court · AIR 1926 All 164
Transfer of Property Act, 1882 — Section 3
High Courts17 Jun 1925
A.L. Browne Vs H.A. Pearce
Allahabad High Court · AIR 1926 All 122(1) : (1926) ILR (All) 73
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts16 Jun 1925
Jnan Chandra Dhupi and Others Vs Ray Satish Chandra Chaudhury Bahadur and Others
Calcutta High Court · AIR 1926 Cal 645 : 91 Ind. Cas. 451
High Courts16 Jun 1925
Damodar Poddar and Another Vs Jadunath Dutt and Others
Calcutta High Court · 91 Ind. Cas. 449
Evidence Act, 1872 — Section 32(2)
High Courts16 Jun 1925
The Firm of Ram Prosad Ram Kissen Agarwalla, Ram Prosad Poddar Vs Haro Kumar Basak and Others
Calcutta High Court · AIR 1926 Cal 1017 : 92 Ind. Cas. 298
Civil Procedure Code, 1908 (CPC) — Section 2(2)(d)
High Courts16 Jun 1925
Sukhdeodas Ram Prosad Vs Jaintilal Jamunadas and Another
Calcutta High Court · AIR 1926 Cal 697 : 92 Ind. Cas. 392
High Courts16 Jun 1925
Peari Dai and Others Vs Naimish Chandra Mitra and Others
Patna High Court · AIR 1926 Patna 184
Registration Act, 1908 — Section 17, 49
High Courts15 Jun 1925
Bidyadhar Bachar and Others Vs Manindra Nath Das and Others
Calcutta High Court · AIR 1925 Cal 1076
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts15 Jun 1925
Gora Chand Haldar and Another Vs Prafulla Kumar Roy and Others
Calcutta High Court · AIR 1925 Cal 907
High Courts15 Jun 1925
Chandra Kumar Guha Vs Elahi Buksha and Others
Calcutta High Court · 92 Ind. Cas. 616
High Courts15 Jun 1925
Raghu Nath Mahadeo Vs The Commissioner of Income Tax
Patna High Court · 89 Ind. Cas. 675
Income Tax Act, 1922 — Section 30Income Tax Act, 1961 — Section 13