High Courts08 Jun 1925
In Re: Raja Rajendra Narayan Bhanja Deo of Kanika
Patna High Court · 91 Ind. Cas. 288
Income Tax Act, 1922 — Section 34
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,358 of 61,482
High Courts08 Jun 1925Allowed
Muhammad Shafiq-Ullah Khan Vs Nuh-Ullah Khan and Others
Allahabad High Court · (1926) ILR (All) 58
Letters Patent Act, 1865 — Section 10
High Courts08 Jun 1925Allowed
(Mohammad) Shafiq Ullah Khan Vs Nuhullah Khan and Others
Allahabad High Court · AIR 1926 All 48
Letters Patent Act, 1865 — Section 10
High Courts05 Jun 1925
Iswar Sant and Others Vs Torendra Nath Kuila
Calcutta High Court · AIR 1926 Cal 163
Bengal Tenancy Act, 1885 — Section 49
High Courts05 Jun 1925
Iswor Sant and Others Vs Torendra Nath Kuila
Calcutta High Court · 92 Ind. Cas. 981
Bengal Tenancy Act, 1885 — Section 49
High Courts05 Jun 1925
Naresh Chandra Sina Vs Charles Joseph Smith
Patna High Court · AIR 1926 Patna 408
High Courts05 Jun 1925Dismissed
Piare Lal and Another Vs Sri Thakurji and Another
Allahabad High Court · AIR 1926 All 79
High Courts05 Jun 1925
Kumari and Others Vs Adit Misir
Allahabad High Court · AIR 1926 All 34
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Jun 1925
B. Bhagwan Rai Vs Jaddu Raj Rai and Another
Allahabad High Court · AIR 1926 All 66 : 88 Ind. Cas. 746
High Courts05 Jun 1925
Shib Narain Vs Gajadhar and Others
Allahabad High Court · (1925) 06 AHC CK 0008
High Courts05 Jun 1925
Chaudhuri Shib Narain Vs Gajadhar and Others
Allahabad High Court · (1925) 06 AHC CK 0003
High Courts04 Jun 1925
Rasak Ali alias Rased Ali Mandal and Others Vs Hazi Abdul Rasid and Others
Calcutta High Court · AIR 1926 Cal 524
High Courts04 Jun 1925
Abbas Sheikh and Others Vs Neyamatennessa Bibi and Others
Calcutta High Court · AIR 1926 Cal 540 : 91 Ind. Cas. 662
Bengal Tenancy Act, 1885 — Section 49
High Courts04 Jun 1925
Radha Nath Dutta and Others Vs Chandra Kumar Dutt and Others
Calcutta High Court · AIR 1926 Cal 523 : 91 Ind. Cas. 718
Bengal Alluvial Land Settlement Act, 1858 — Section 2Bengal Alluvion (Amendment) Act, 1868 — Section 3Bengal Alluvion and Diluvion Act, 1847 — Section 6
High Courts04 Jun 1925
Satyadeva Sahay and Others Vs Mt. Jhamel Kuer and Others
Patna High Court · AIR 1926 Patna 519
Bengal Tenancy Act, 1885 — Section 148A
High Courts04 Jun 1925
Sheo Charan Singh Vs Kishno Kuer and Another
Patna High Court · AIR 1926 Patna 146
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104
High Courts04 Jun 1925Disposed Of
Zahid Ali and Another Vs Sukhu Lonia and Others
Allahabad High Court · AIR 1926 All 87
High Courts02 Jun 1925
Subedar Rai and Another Vs Rambilas Rai and Others
Patna High Court · AIR 1926 Patna 162
Estates Partition Act, 1897 — Section 111, 119
High Courts02 Jun 1925
Hia Lal Kumar and Others Vs Ganu Mahto and Others
Patna High Court · 91 Ind. Cas. 308