High Courts22 May 1925Allowed
Sura Lakshmiah Chetty Vs Kothandarama Pillai
Bombay High Court · (1925) 27 BOMLR 1076
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,362 of 61,482
High Courts22 May 1925
Sudha Krishna Mukerji Vs East Indian Railway Co.
Patna High Court · AIR 1926 Patna 137
High Courts22 May 1925
Lala Bambahadur Lal and Others Vs Mt. Gungta Kuer
Patna High Court · AIR 1925 Patna 547
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts22 May 1925
Lala Bambhadur Lal and Others Vs Musammat Gungora Kuar
Patna High Court · 89 Ind. Cas. 232
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts22 May 1925
Debi Prasad Dhandhania and Others Vs Mahesh Lal and Others
Patna High Court · 89 Ind. Cas. 32
Civil Procedure Code, 1908 (CPC) — Section 52, 53
Privy Council22 May 1925
Bai Monghibai and others Vs Pragji Dayal Hariani
Privy Council · (1925) AIR(PC) 198
Privy Council22 May 1925
Sura Lakshmiah Chetty and others Vs Kothandarama Pillai
Privy Council · (1925) AIR(PC) 181
High Courts22 May 1925Dismissed
Jagannath Prasad and Another Vs Jugul Kishore and Others
Allahabad High Court · AIR 1926 All 89 : (1926) ILR (All) 9
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4
High Courts22 May 1925
Kashi Prasad and Another Vs Mathura Prasad and Others
Allahabad High Court · AIR 1926 All 145 : (1926) ILR (All) 6
High Courts22 May 1925
Jagamaya Dasi Vs Tulsa and Others
Allahabad High Court · AIR 1926 All 70 : (1926) ILR (All) 12
Transfer of Property Act, 1882 — Section 40
High Courts21 May 1925
Babu Ram Chander Tewary Vs Gudar Potedar and Others
Patna High Court · AIR 1925 Patna 576
High Courts21 May 1925
Baijulal Marwari and Another Vs Thakur Prasad Marwari and Others
Patna High Court · AIR 1926 Patna 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Transfer of Property Act, 1882 — Section 91(f)
High Courts21 May 1925Dismissed
Faqir Chand and Another Vs Sant Lal
Allahabad High Court · AIR 1926 All 157(1) : (1926) ILR (All) 4
High Courts20 May 1925
Mahabunnessa Bibi and Others Vs Secretary of State
Calcutta High Court · AIR 1926 Cal 1064
Limitation Act, 1963 — Article 149
High Courts20 May 1925
Ram Gopal Goenka Vs Corporation of Calcutta
Calcutta High Court · AIR 1925 Cal 1251 : (1925) ILR (Cal) 962 : 90 Ind. Cas. 317
Calcutta Municipal Act, 1923 — Section 364
High Courts20 May 1925
S.N. Mullick Vs Ganga Gope and Others
Patna High Court · AIR 1925 Patna 534
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts20 May 1925
Daroga Singh and Others Vs Raghunandan Singh and Others
Patna High Court · 88 Ind. Cas. 669
High Courts20 May 1925
Hansraj Sangechi and Others Vs Jogeshar Prasad and Another
Patna High Court · 88 Ind. Cas. 1020
High Courts20 May 1925Dismissed
Shiva Nath Prasad Vs Tulshi Ram
Allahabad High Court · (1925) 05 AHC CK 0057