High Courts15 May 1925
Karimannessa Bibi Vs Hamedulla Alias Raja and Others
Calcutta High Court · 90 Ind. Cas. 218
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,364 of 61,482
High Courts15 May 1925
Emperor Vs Mohit Kumar Mukerjee
Calcutta High Court · AIR 1926 Cal 89 : (1925) ILR (Cal) 881
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 120B, 471Provincial Insolvency Act, 1920 — Section 36
High Courts15 May 1925
Emperor Vs Mohit Kumar Mukerjee and Others
Calcutta High Court · 91 Ind. Cas. 993
High Courts15 May 1925
Syed Ibrahim Hussain Khan and Others Vs Sheopratap Narain
Patna High Court · AIR 1926 Patna 129 : 89 Ind. Cas. 886
High Courts15 May 1925Dismissed
Kali Charan Singh and Others Vs Musammat Bageshra Kunwari and Others
Allahabad High Court · 89 Ind. Cas. 374
High Courts15 May 1925Dismissed
Bhikki Mal Vs Lala Raghubir Singh and Another
Allahabad High Court · 88 Ind. Cas. 915
Negotiable Instruments Act, 1881 (NI) — Section 76(d)
High Courts15 May 1925Dismissed
Kali Charan Singh and Others Vs Bageshra Kunwari and Others
Allahabad High Court · (1925) 05 AHC CK 0050
High Courts15 May 1925Dismissed
Sundar Rai Vs Suraj Bali Rai
Allahabad High Court · AIR 1925 All 783
Contract Act, 1872 — Section 19A
High Courts15 May 1925
Bhikki Mul Vs Ragubir Singh and Another
Allahabad High Court · AIR 1925 All 811
Negotiable Instruments Act, 1881 (NI) — Section 64
High Courts14 May 1925
Santosh Kumar Roy and Others Vs Rakhal Chandra Hazra and Others
Calcutta High Court · AIR 1927 Cal 174 : 94 Ind. Cas. 740
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts14 May 1925
Faujdar Rai Vs Emperor
Patna High Court · AIR 1926 Patna 25
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 471
High Courts14 May 1925
Tulshi Prasad Ram Vs (J.A.W. Wilson) Chairman, Dumraon Municipality
Patna High Court · AIR 1926 Patna 181
Bengal Municipal Act, 1932 — Section 6, 6(3)
High Courts14 May 1925
Barhamdeo Rai and Others Vs Emperor
Patna High Court · AIR 1926 Patna 36
Penal Code, 1860 (IPC) — Section 379
High Courts14 May 1925
Maharaja Kesho Prasad Singh Bahadur Vs Lakhnath Roy and Others
Patna High Court · 89 Ind. Cas. 21
Transfer of Property Act, 1882 — Section 105
High Courts14 May 1925
Nandan Singh and Another Vs Siaram Singh
Patna High Court · AIR 1926 Patna 67 : 89 Ind. Cas. 151
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts14 May 1925
Sitaram Das Vs Emperor
Patna High Court · AIR 1926 Patna 173 : 93 Ind. Cas. 986
Police Act, 1861 — Section 30, 32
High Courts14 May 1925
Kesheo Prasad Singh Bahadur Vs Lakhnath Roy and Others
Patna High Court · AIR 1925 Patna 796
Bengal Tenancy Act, 1885 — Section 3(4), 88Transfer of Property Act, 1882 — Section 105
High Courts14 May 1925
Musammat Gobinda Kuer Vs Jai Narain Chaudhry
Patna High Court · 88 Ind. Cas. 91
Government of India Act, 1919 — Section 45, 47
High Courts14 May 1925Dismissed
Faqir Ullah Vs Hikmat Ullah
Allahabad High Court · (1925) 05 AHC CK 0032
High Courts14 May 1925Allowed
Prag Vs Bhagwan Din and Others
Allahabad High Court · AIR 1925 All 734
Court Fees Act, 1870 — Section 5