High Courts11 May 1925
Manmatha Nath Choudhury Vs Choudhury Jamini Nath Mallik Represented By his Manager Nirapada Chatterji
Calcutta High Court · AIR 1926 Cal 246 : 90 Ind. Cas. 768
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,366 of 61,482
High Courts11 May 1925Allowed
Ganga Devi and Another Vs Ram Prasad and Others
Allahabad High Court · AIR 1925 All 551
High Courts11 May 1925Dismissed
Kulsum Bibi Vs Muhammad Ismail and Others
Allahabad High Court · (1925) 05 AHC CK 0022
High Courts08 May 1925
Andoru Akanda and Others Vs Nasir Akanda and Others
Calcutta High Court · 90 Ind. Cas. 1010
Bengal Alluvion and Diluvion Regulations, 1825 — Section 1
High Courts08 May 1925
Biswambhar Das Boral Vs Amiruddin Mondal
Calcutta High Court · 89 Ind. Cas. 298
High Courts08 May 1925
Gobinda Bauri and Others Vs Kristo Sardar
Patna High Court · AIR 1926 Patna 64
Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A, 258
High Courts08 May 1925Allowed
Sita Ram Vs Peare alias Alloo and Another
Allahabad High Court · (1925) 05 AHC CK 0046
High Courts08 May 1925Allowed
Har Bhajan Lal Vs Har Charan Lal and Another
Allahabad High Court · AIR 1925 All 539
High Courts08 May 1925
Sahu Banarsi Prasad and Others Vs Kuer Manmohan Lal and Others
Allahabad High Court · AIR 1926 All 119
High Courts08 May 1925
Ishwar Datt Upadhiya Vs Mahesh Datt Upadhiya and Another
Allahabad High Court · AIR 1925 All 747
High Courts08 May 1925
Iswar datt Upadhiya Vs Mahesh datt Upadhiya and Another
Allahabad High Court · 89 Ind. Cas. 114
High Courts07 May 1925
Bhimnath Misra and Others Vs Jaggarnath Prasad and Others
Patna High Court · 89 Ind. Cas. 814
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
High Courts07 May 1925
Thakur Sao and Others Vs Abdul Aziz
Patna High Court · AIR 1926 Patna 170 : 91 Ind. Cas. 41
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 139, 144
High Courts07 May 1925Allowed
Ganga Chamar and Others Vs Bindesari Rai
Allahabad High Court · (1925) 05 AHC CK 0044
High Courts07 May 1925
Pirthi Nath and Another Vs Mt. Kunji Kunwar and Another
Allahabad High Court · AIR 1926 All 41
High Courts06 May 1925
Becharam Choudhuri and Others Vs Purna Chandra Chatterji and Others
Calcutta High Court · AIR 1925 Cal 845
Bengal Tenancy Act, 1885 — Section 105, 109, 7