High Courts27 Apr 1925
Durlav Chandra Chowdhuri and Others Vs Jamiruddin Ahamed Chowdhuri and Others
Calcutta High Court · 90 Ind. Cas. 405
Bengal Tenancy Act, 1885 — Section 160(g), 167
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,371 of 61,482
High Courts27 Apr 1925Dismissed
Shamsher Narain Singh and others Vs Mohammad Sale
Patna High Court · (1925) 04 PAT CK 0007
High Courts27 Apr 1925
Shiv Prasad Singh Vs Commissioner of Income Tax
Patna High Court · (1925) 04 PAT CK 0006
High Courts27 Apr 1925Disposed Of
Kunwar Meharban Singh Vs Panna Lal
Allahabad High Court · 89 Ind. Cas. 617
High Courts27 Apr 1925Dismissed
Prem Narain and Others Vs Jagdamba Sahai
Allahabad High Court · AIR 1925 All 762
High Courts27 Apr 1925Disposed Of
Motilal Vs Emperor through Kanhaiya Lal
Allahabad High Court · AIR 1925 All 540
High Courts27 Apr 1925
Marappa Goundan Vs V. Subramania Iyer and Others
Madras High Court · AIR 1926 Mad 379
High Courts27 Apr 1925
K.R. Radhakrishna Aiyar Vs Vinayakaswamiar, by Guardian, T.A. Ramachandra Rao
Madras High Court · (1925) 22 LW 567 : (1925) 49 MLJ 664
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Apr 1925
K.R. Radhakrishna Iyer Vs Vinayakaswamiar minor by Guardian T.A. Ramachandra Rao
Madras High Court · 91 Ind. Cas. 98
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Apr 1925
Dhirajuddin Bepari Vs Baharulla Sheikh and Another
Calcutta High Court · 90 Ind. Cas. 630
High Courts25 Apr 1925Dismissed
Jorina Aktar Khatun Vs Hafizuddin Khan
Calcutta High Court · (1925) 04 CAL CK 0003
High Courts24 Apr 1925
R.S.A.C. Kasi Iyer and Others Vs Official Receiver and Others
Madras High Court · AIR 1926 Mad 228 : (1926) 23 LW 353
High Courts24 Apr 1925
Mohini Mohan Saha Chowdhury and Others Vs Meajan and Others
Calcutta High Court · 90 Ind. Cas. 673
High Courts24 Apr 1925
F.F. Christian Vs Prasad Raut and Others
Patna High Court · AIR 1925 Patna 615
High Courts24 Apr 1925
Singamani Pandithan Vs Munibadra Nainar and Others
Madras High Court · 91 Ind. Cas. 514
Transfer of Property Act, 1882 — Section 55(2)
High Courts24 Apr 1925
Nalakakkan Ambalam Vs Sri Kallalagar Devasthanam
Madras High Court · 91 Ind. Cas. 319
Madras Estates Land Act, 1908 — Section 46
High Courts24 Apr 1925
Ramalinga Iyer Vs Budda Varadarajulu Iyer and Others
Madras High Court · 90 Ind. Cas. 666
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 500
High Courts24 Apr 1925
Narayan Reddy and Others Vs Enumula Bojamma
Madras High Court · 90 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts24 Apr 1925
Sigamani Pandithan Vs Munibadra Nainar and Others
Madras High Court · (1925) 22 LW 704 : (1925) 49 MLJ 668
Transfer of Property Act, 1882 — Section 55(2)