High Courts14 Apr 1925
Ajitsing Manibhai Vs Grunning and Co.
Bombay High Court · (1925) 27 BOMLR 998 : 94 Ind. Cas. 969
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,376 of 61,482
High Courts14 Apr 1925
Raja Devi and Another Vs Muhammad Yaqub and Another
Allahabad High Court · AIR 1925 All 411
High Courts14 Apr 1925
Bhagwan Din and Others Vs Sri Kishen and Others
Allahabad High Court · (1925) 04 AHC CK 0005
High Courts14 Apr 1925
Malabar Forest and Rubber Company Limited Vs D.H. Macleod and Another
Madras High Court · AIR 1926 Mad 270 : (1925) 22 LW 675
High Courts14 Apr 1925
Srambikkal Maliakkal Moideen Koya and Another Vs Kattuparambath Moideen Kutti Haji and Another
Madras High Court · AIR 1925 Mad 1229 : 90 Ind. Cas. 968 : (1925) 49 MLJ 354
High Courts09 Apr 1925
Kommareddi Ramachandrayya and Others Vs Vodury Venkataratnam
Madras High Court · AIR 1926 Mad 133
High Courts09 Apr 1925
Vishnu Shankar Joshi and Others Vs Yusuff Nur Mahamad and Others
Bombay High Court · 88 Ind. Cas. 962
Criminal Procedure Code, 1898 (CrPC) — Section 63
High Courts09 Apr 1925
Suresh Chandra Samaddar and Others Vs Mathura Nath Gain and Others
Calcutta High Court · AIR 1925 Cal 1187 : 90 Ind. Cas. 47
High Courts09 Apr 1925
Husena Banoo and Others Vs Hon''ble Brojendra Kishore Roy Choudhury
Calcutta High Court · AIR 1926 Cal 82 : 89 Ind. Cas. 373
Bengal Tenancy Act, 1885 — Section 105
High Courts09 Apr 1925
Vallabhdas Kanji Vs Ranchhordas Mathradas
Bombay High Court · AIR 1925 Bom 471
High Courts09 Apr 1925Dismissed
Shripad Gopalkrishna Chandavarkar Vs Basappa Rudrappa Dandi
Bombay High Court · AIR 1925 Bom 416 : (1925) 27 BOMLR 934
Presidency Towns Insolvency Act, 1909 — Section 52(2)
High Courts09 Apr 1925
Ranchhordas Mathradas Vs Vallabhdas Kanji
Bombay High Court · (1925) 27 BOMLR 699
High Courts09 Apr 1925Dismissed
Vishnu Shankar Joshi Vs Yusuff Nurmahamad
Bombay High Court · AIR 1925 Bom 488 : (1925) 27 BOMLR 963
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts09 Apr 1925Dismissed
M. Mahadeo Prasad and Others Vs Harbans Singh
Allahabad High Court · (1925) 04 AHC CK 0049
High Courts09 Apr 1925Dismissed
Dhum Singh Vs Emperor
Allahabad High Court · AIR 1925 All 448 : 88 Ind. Cas. 1
High Courts09 Apr 1925
Girdhari Lal and Others Vs Khare Prasad and Others
Allahabad High Court · AIR 1925 All 795
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts09 Apr 1925
Kommareddi Ramachandrayya and Others Vs Vodury Venkatratnam
Madras High Court · 92 Ind. Cas. 800 : (1925) 22 LW 582
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts09 Apr 1925
Tiruvengadam Pillai Vs Sabapathi Pillai, by Guardian Venugopala Sastri
Madras High Court · AIR 1925 Mad 1217 : 90 Ind. Cas. 767 : (1925) 49 MLJ 361