High Courts26 Mar 1925
Upendra Nath Jana and Another Vs S.M. Shibadasi Debi
Calcutta High Court · AIR 1925 Cal 1053
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,383 of 61,482
High Courts26 Mar 1925
Durlav Mondal and Others Vs Hem Chandra Mukerjee and Another
Calcutta High Court · 89 Ind. Cas. 177
Bengal Tenancy Act, 1885 — Section 50
High Courts26 Mar 1925Allowed
R.B. Abhainandan Prasad Vs Bhagwan Datt Pathak and Another
Allahabad High Court · 88 Ind. Cas. 298
High Courts26 Mar 1925Allowed
Abhainandan Prasad Vs Bhagwan Dutt Pathak and Another
Allahabad High Court · AIR 1925 All 765
High Courts26 Mar 1925Allowed
In Re: Lachhman Prasad Babu Ram of Cawnpore
Allahabad High Court · AIR 1925 All 385
High Courts26 Mar 1925
Sri Raja Sri Chintalapati Butchi Seetayya Garu and Another Vs Gollavilli Appadu alias Chinnodu and Others
Madras High Court · 92 Ind. Cas. 814
High Courts26 Mar 1925
Muchumarri Malliah and Others Vs Yerravalu Ganganna and Others
Madras High Court · AIR 1926 Mad 830 : 94 Ind. Cas. 226
High Courts26 Mar 1925
(Chintalapati Butchi) Seetayya Garu and Another Vs Gollavilli Appadu and Others
Madras High Court · AIR 1926 Mad 526
Madras Estates Land Act, 1908 — Section 3(2)
High Courts26 Mar 1925
Municipal Council Vs Paratath Bavu Devussi and Another
Madras High Court · AIR 1926 Mad 235 : (1925) 22 LW 671
High Courts26 Mar 1925
Municipal Council Vs Pratath Bavu Devussi and Another
Madras High Court · 92 Ind. Cas. 18
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts26 Mar 1925
A.V.K. Mayappa Chettiar Vs N.K.L. Kolandaivelu Chettiar and Another
Madras High Court · AIR 1926 Mad 597 : 92 Ind. Cas. 715
Transfer of Property Act, 1882 — Section 83
High Courts25 Mar 1925
Munshi Fazle Ahmed Vs Rajendra Nath Roy Choudhuri and Others
Calcutta High Court · 90 Ind. Cas. 795
High Courts25 Mar 1925
Hazarimull Hiralal Vs Sadasukh Parrack and Co.
Calcutta High Court · AIR 1925 Cal 750
High Courts25 Mar 1925
Fazle Ahmed Vs Rajendra Nath Roy Choudhuri and Others
Calcutta High Court · AIR 1926 Cal 339
High Courts25 Mar 1925Allowed
Ulawappa Basawaneppa Hugar Vs Gadigewa Hugar
Bombay High Court · AIR 1925 Bom 477 : (1925) 27 BOMLR 948
Bombay Land Revenue Code, 1879 — Section 133
High Courts25 Mar 1925Allowed
Martand Trimbak Gadre Vs Amritrao Raghojirao Damale
Bombay High Court · AIR 1925 Bom 501 : (1925) 27 BOMLR 951
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts25 Mar 1925
Nagindas Dahyabhai Vs Gordhandas Dahyabhai
Bombay High Court · 88 Ind. Cas. 941
Provincial Insolvency Act, 1920 — Section 53
High Courts25 Mar 1925
Debi Dayal Singh and Others Vs Mt. Gango Kuer and Others
Patna High Court · AIR 1926 Patna 68
Bengal Tenancy Act, 1885 — Section 102(h), 103(b), 148A
High Courts25 Mar 1925
W.K. Dansford Vs B.D. Shaw and Co.
Patna High Court · 88 Ind. Cas. 747
Limitation Act, 1963 — Section 20
High Courts25 Mar 1925
Debi Dayal Singh and Others Vs Musammat Gango Kuer and Others
Patna High Court · 89 Ind. Cas. 1020
Evidence Act, 1872 — Section 35