High Courts23 Mar 1925
Sudhamoy Das Vs Chairman, Krishnagar Municipality
Calcutta High Court · AIR 1925 Cal 1026
Motor Vehicles Act, 1988 — Section 16
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,385 of 61,482
High Courts23 Mar 1925
Eastern Mortgage and Agency Co. Ltd. and Another Vs Mahammed Fazlul Karim
Calcutta High Court · AIR 1926 Cal 385
Contract Act, 1872 — Section 69
High Courts23 Mar 1925
Pratap Chandra Guha Roy Vs Emperor
Calcutta High Court · AIR 1925 Cal 1121 : 90 Ind. Cas. 387
Penal Code, 1860 (IPC) — Section 499, 500
High Courts23 Mar 1925
Jotindra Nath Dutt Vs Debendra Nath Dutt
Calcutta High Court · AIR 1925 Cal 998 : 95 Ind. Cas. 259
High Courts23 Mar 1925
Eastern Mortgage and Agency Co., Ltd., and T.C. Tweedie Vs Muhammad Fuzlul Karim and Another
Calcutta High Court · (1925) ILR (Cal) 914
Contract Act, 1872 — Section 69
High Courts23 Mar 1925
The Eastern Mortgage and Agency Co., Ltd. and Others Vs Moulvi Mohammad Fazlul Karim and Another
Calcutta High Court · 90 Ind. Cas. 851
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 55
High Courts23 Mar 1925Dismissed
Vishnu Moreshwar Dabholkar Vs Sadashiv Shivram Nisale
Bombay High Court · AIR 1925 Bom 509 : (1925) 27 BOMLR 943
High Courts23 Mar 1925
Rajkishore Lal Nand Keolyar and Others Vs Alam Ara Begum and Another
Patna High Court · AIR 1926 Patna 28
Limitation Act, 1963 — Section 22(2)
High Courts23 Mar 1925
Adaya Prasad Singh Vs Ram Narayan Das and Others
Patna High Court · AIR 1925 Patna 474
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Article 182
High Courts23 Mar 1925
Mt. Ram Kumari Vs Deonandan Singh
Patna High Court · AIR 1925 Patna 452
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Mar 1925
Mt. Misri Vs Mt. Rajmati and Another
Allahabad High Court · (1925) 03 AHC CK 0003
High Courts23 Mar 1925
Angamuthu Mudaliar Vs Ratna Mudaliar and Others
Madras High Court · AIR 1925 Mad 1234 : (1925) ILR (Mad) 920 : (1925) 22 LW 323 : (1925) 49 MLJ 411
Partition Act, 1893 — Section 3
High Courts23 Mar 1925
Purasawalkam Hindu Janopakara Saswatha Nidhi, Ltd. Vs Kuddus Sahib and Others
Madras High Court · AIR 1926 Mad 841 : 94 Ind. Cas. 860 : (1926) 23 LW 476
Companies Act, 1956 — Section 21English Conveyancing Act, 1881 — Section 21Transfer of Property Act, 1882 — Section 69
High Courts22 Mar 1925Disposed Of
Sat Narain Lal Vs Ganga Jal and Others
Allahabad High Court · (1925) 03 AHC CK 0042
High Courts21 Mar 1925
The Coorla Spinning and Weaving Mills Company Limited Vs Vallabhdas Kallianji
Bombay High Court · AIR 1925 Bom 547 : (1925) 27 BOMLR 1168 : 94 Ind. Cas. 575
Contract Act, 1872 — Section 107
High Courts20 Mar 1925
Nawab Murtaza Begum Vs Jogendra Nath Roy and Others
Calcutta High Court · 90 Ind. Cas. 724
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Mar 1925
Murtaza Begum Vs Jogendra Nath Roy and Others
Calcutta High Court · AIR 1926 Cal 344
High Courts20 Mar 1925
Nabin Chandra Kapali Vs Gour Mohan Mistiri
Calcutta High Court · 90 Ind. Cas. 756
Bengal Tenancy Act, 1885 — Section 153
High Courts20 Mar 1925
The Official Trustee of Bengal Vs W.G. Bowden
Calcutta High Court · AIR 1926 Cal 624 : 94 Ind. Cas. 857
Calcutta Rent Act, 1920 — Section 11(1)