High Courts19 Feb 1925Dismissed
Trimbak Narayan Pujari Vs Damu Bhau Sali
Bombay High Court · AIR 1925 Bom 430 : (1925) 27 BOMLR 656 : 95 Ind. Cas. 881
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,398 of 61,482
High Courts19 Feb 1925
Suraj Narayan Chaudhury Vs Saraswari Bahuria
Patna High Court · (1925) 02 PAT CK 0013
Bengal Land Revenue Sales Act, 1859 — Section 6, 7
High Courts19 Feb 1925
Suraj Narayan Chaudhary Vs Saraswati Bahuria and Others
Patna High Court · AIR 1925 Patna 750
Privy Council19 Feb 1925
Lal Rajindra Narain Singh alias Lallu Sahib Vs Mt. Sundar Bibi
Privy Council · (1925) AIR(PC) 176
Privy Council19 Feb 1925
Neki and others Vs Chhajju Ram and another
Privy Council · (1925) AIR(PC) 174(2)
High Courts19 Feb 1925Dismissed
Bansidhar Vs Dulhatia and Others
Allahabad High Court · (1925) 02 AHC CK 0032
High Courts19 Feb 1925Dismissed
Shiam Lal and Others Vs Mool Chand
Allahabad High Court · AIR 1925 All 672 : 87 Ind. Cas. 177
Limitation Act, 1963 — Section 7
High Courts19 Feb 1925
R. Duraiswamy Iyer Vs C.S. Balasundaram Iyer and Another
Madras High Court · 94 Ind. Cas. 420 : (1926) 23 LW 319
Limitation Act, 1908 — Article 164
High Courts19 Feb 1925
Balaram Paramsukdass Firm Vs Gudiyatam Govinda Chetty
Madras High Court · AIR 1925 Mad 1232 : (1925) 49 MLJ 200
High Courts19 Feb 1925
Y.A. Venkataramiah Vs M. Subbireddi and Another
Madras High Court · AIR 1925 Mad 1173 : 90 Ind. Cas. 1056 : (1925) 22 LW 24
High Courts18 Feb 1925
A. H. Turner Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 636
Criminal Procedure Code, 1898 (CrPC) — Section 443, 449
High Courts18 Feb 1925
A.H. Turner Vs King Emperor
Calcutta High Court · AIR 1925 Cal 673
Criminal Procedure Code, 1898 (CrPC) — Section 433(1)(a), 499(c)
High Courts18 Feb 1925
Sudhir Chandra Das Vs Srimati Indumati Chaudhurani and Others
Calcutta High Court · 94 Ind. Cas. 616
High Courts18 Feb 1925
Brojo Nath Das Chaudhury and Others Vs Abdur Rahaman Mia and Another
Calcutta High Court · 89 Ind. Cas. 113
Bengal Tenancy Act, 1885 — Section 49
High Courts18 Feb 1925
Subashini Dasi Vs Habu Ghosh and Others
Calcutta High Court · AIR 1926 Cal 247
High Courts18 Feb 1925
Brojo Nath Das Choudhury and Others Vs Abdur Rahaman Mia and Another
Calcutta High Court · AIR 1926 Cal 466
Bengal Tenancy Act, 1885 — Section 49
High Courts18 Feb 1925
Ram Charan Sahu Vs Salik Ram Sahu
Allahabad High Court · AIR 1925 All 662
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts18 Feb 1925
Chinnamma Naidu and Others Vs Venkatammal and Others
Madras High Court · 90 Ind. Cas. 996