High Courts02 Feb 1925
Bhubaneshwar Kuer Vs Emperor
Patna High Court · 100 Ind. Cas. 967
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 118Penal Code, 1860 (IPC) — Section 147
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,406 of 61,482
High Courts02 Feb 1925Allowed
Ganga Jee Vs Sat Narain Lal and Others
Allahabad High Court · (1925) 02 AHC CK 0036
High Courts02 Feb 1925Allowed
Surja Vs Joti Prasad
Allahabad High Court · AIR 1925 All 681 : 87 Ind. Cas. 445
High Courts02 Feb 1925Disposed Of
Jagat Narain Dube Vs Nageshwar Prasad Tiwari and Others
Allahabad High Court · AIR 1925 All 663
High Courts02 Feb 1925
V.K. Muhammad Batcha Sahib Vs Arunachallem Chettiar
Madras High Court · AIR 1926 Mad 39 : 90 Ind. Cas. 875
Evidence Act, 1872 — Section 92
High Courts02 Feb 1925
Nagalla Kottayya Vs Koganti Kottappa and Others
Madras High Court · 90 Ind. Cas. 551
Madras Revenue Recovery Act, 1864 — Section 2
High Courts02 Feb 1925
M. K. Muhammad Batcha Sahib Vs Arunachellam Chettiar
Madras High Court · (1925) 49 MLJ 396
Evidence Act, 1872 — Section 92
High Courts02 Feb 1925
Palani Goundan (dead) and Others Vs Suppia Goundan and Others
Madras High Court · AIR 1925 Mad 1162 : (1925) 22 LW 170 : (1925) 49 MLJ 143
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Feb 1925
Nagalla Kotayya Vs Koganti Kotappa and Others
Madras High Court · AIR 1926 Mad 141 : (1926) 23 LW 178 : (1925) 49 MLJ 117
Madras Estates Land Act, 1908 — Section 5
High Courts02 Feb 1925
S.A. Muhammad Yakub Sahib Vs Mahaboo Bi Bi and Another
Madras High Court · 94 Ind. Cas. 756 : (1926) 23 LW 151
Transfer of Property Act, 1882 — Section 53
High Courts01 Feb 1925
In Re: Kammaboyina Ramadas
Madras High Court · AIR 1926 Mad 1097 : 96 Ind. Cas. 861
Tamil Nadu Forest Act, 1882 — Section 21(d)
High Courts30 Jan 1925
N.M. Khajamyan Rowther Vs Appavu Pillai (dead) and Others
Madras High Court · AIR 1926 Mad 126
High Courts30 Jan 1925
Tilakdhari Singh Vs Kesho Prasad Singh
Bombay High Court · (1925) 27 BOMLR 819
High Courts30 Jan 1925Dismissed
Imambhai Kamrudin Vs Rahimbhai Usmanbhai
Bombay High Court · (1925) 27 BOMLR 503 : 87 Ind. Cas. 977
Limitation Act, 1963 — Article 120
High Courts30 Jan 1925Dismissed
Mahadev Vithu Patil Vs Ganoo Changoo Patil
Bombay High Court · AIR 1925 Bom 324 : (1925) 27 BOMLR 500 : 87 Ind. Cas. 735
High Courts30 Jan 1925
The Bengal North Western Ry. Co. Vs Sukhdeo Prasad
Patna High Court · AIR 1925 Patna 487
Privy Council30 Jan 1925
Tilakdhari Singh and others Vs Maharaja Kesho Prasad Singh
Privy Council · (1925) AIR(PC) 122
Privy Council30 Jan 1925
Sri Rajah Venkatadri Appa Rao Bahadur Garuand, others Vs Mahboob Sirfraz Vanth Sri Raja Parthesarathi Appa Rao Bahadur Garu, Zamindar of Bhadrachalam and Pala vancha, and others
Privy Council · (1925) AIR(PC) 105
High Courts30 Jan 1925Dismissed
Abdul Wahid Vs Hatim Ali and Others
Allahabad High Court · AIR 1925 All 554