High Courts23 Jul 1925
Trustee of the Vizianagaram Estate Vs Paila Achanah and Others
Madras High Court · AIR 1926 Mad 140 : (1925) 22 LW 522
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 59,341 of 61,483
High Courts23 Jul 1925
Rafat Sheik and Others Vs Sachindra Kumar Lahiri and Others
Calcutta High Court · AIR 1926 Cal 559 : 91 Ind. Cas. 761
High Courts23 Jul 1925
Thomas James Henry Arnup Vs Kedar Nath Ghosh
Calcutta High Court · AIR 1925 Cal 1017
Penal Code, 1860 (IPC) — Section 323
High Courts23 Jul 1925
Rajendra Nath Chatterjee and Others Vs Moheshata Debi and Others
Calcutta High Court · AIR 1926 Cal 533 : 91 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 22
High Courts23 Jul 1925Dismissed
Dattatraya Keshav Naik Vs Gangabai Nakayan Naik
Bombay High Court · AIR 1926 Bom 137 : (1925) 27 BOMLR 1334 : 94 Ind. Cas. 560
Registration Act, 1908 — Section 35, 87
High Courts23 Jul 1925
Hemchandra Mahto and Others Vs Prem Mahto
Patna High Court · AIR 1926 Patna 154
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Jul 1925
Tunia Vs Emperor
Patna High Court · AIR 1926 Patna 168
Penal Code, 1860 (IPC) — Section 193, 500
Privy Council23 Jul 1925
Ma Chit Su Vs National Bank of India, Ltd. and another
Privy Council · (1925) AIR(PC) 261
High Courts23 Jul 1925Dismissed
Akbar Ali Vs Raja Bahadur and Others
Allahabad High Court · AIR 1925 All 670
Criminal Procedure Code, 1898 (CrPC) — Section 209, 540Penal Code, 1860 (IPC) — Section 302
High Courts23 Jul 1925
Beni Chand Vs Ekram Ahmad
Allahabad High Court · AIR 1926 All 181 : 90 Ind. Cas. 887
Transfer of Property Act, 1882 — Section 26
High Courts23 Jul 1925
Emperor Vs Bhima
Allahabad High Court · AIR 1926 All 167
Criminal Procedure Code, 1898 (CrPC) — Section 181(3)
High Courts23 Jul 1925
Panna Lal Vs Emperor
Allahabad High Court · AIR 1926 All 187 : (1926) ILR (All) 220
Public Gambling Act, 1867 — Section 13A
High Courts23 Jul 1925
Puthia Madathil Subramaniam Patter of Eangadiyur Amsom and Desam (Died) and Others Vs Eangandiyur Devaswom Uralam Autoli Nani Amma's son Karnavan Velu Nair
Madras High Court · 92 Ind. Cas. 481 : (1925) 22 LW 749
High Courts23 Jul 1925
In Re: Venugopal Naydu
Madras High Court · 92 Ind. Cas. 896
Legal Practitioners Act, 1879 — Section 14
High Courts23 Jul 1925
The Maharajah of Jeypore Vs Sobha Sundar Dalai and Another
Madras High Court · AIR 1926 Mad 149 : (1925) 49 MLJ 540
High Courts23 Jul 1925
Puthia Madathil Subramaniam Pattar of Engadiyur Amsom and Desam (dead) and Another Vs Engadiyur Devaswom Uralan Antoli Nani Amma's son Karnavan Velu Nair and Others
Madras High Court · (1925) 49 MLJ 717
High Courts23 Jul 1925
In Re: Venugopal Nayudu
Madras High Court · AIR 1926 Mad 1044
Legal Practitioners Act, 1879 — Section 14
High Courts22 Jul 1925
(Pentakota) Somi Naidu and Others Vs Pentakota Sitaramayya
Madras High Court · AIR 1926 Mad 254 : (1925) 22 LW 716
High Courts22 Jul 1925
Sachindra Lal Mitter Vs Panchanon Mitter and Others
Calcutta High Court · AIR 1926 Cal 604 : 94 Ind. Cas. 871
Civil Procedure Code, 1908 (CPC) — Section 94