High Courts22 Jul 1925
Nawabzadi Mehar Bono Khanum and Others Vs The Secretary of State
Calcutta High Court · AIR 1925 Cal 929
Income Tax Act, 1922 — Section 66(2)
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 59,342 of 61,483
High Courts22 Jul 1925
Shaikh Garib Haji Vs Muchiram Shau and Another
Calcutta High Court · AIR 1925 Cal 1020
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379
High Courts22 Jul 1925Dismissed
Jagan Mohan Sarkar Vs Brojendra Kumar Chakrabartl
Calcutta High Court · (1925) 07 CAL CK 0050
High Courts22 Jul 1925
Kailash Chandra Mitra Vs Brojendra K. Chakravarti and Others
Calcutta High Court · AIR 1925 Cal 1056
Contract Act, 1872 — Section 43, 48
High Courts22 Jul 1925
Kailash Chandra Mitra Vs Brojendra Kumar Chakravarti and Another
Calcutta High Court · 90 Ind. Cas. 211
Contract Act, 1872 — Section 43
High Courts22 Jul 1925
Sasi Bhusan Mallick and Others Vs Sadananda Mallick and Another
Calcutta High Court · AIR 1926 Cal 991 : 92 Ind. Cas. 845
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jul 1925
Nawabzadi Mehar Bano Khanum Vs Commissioner of Income Tax
Calcutta High Court · (1925) 07 CAL CK 0004
High Courts22 Jul 1925
East Indian Railway Co. Vs Gobardhan Das
Patna High Court · AIR 1926 Patna 165
High Courts22 Jul 1925
Sobhit Mallah Vs Emperor
Patna High Court · AIR 1926 Patna 70
Criminal Procedure Code, 1898 (CrPC) — Section 250, 250(3)
High Courts22 Jul 1925
Sib Sahai Lal and Others Vs Bijai Chand Mahtab
Patna High Court · AIR 1926 Patna 197
Bengal Tenancy Act, 1885 — Section 30(b), 30(d), 52
High Courts22 Jul 1925
Jeut Koeri and Another Vs Mathura Koeri and Others
Allahabad High Court · (1925) 07 AHC CK 0014
High Courts22 Jul 1925
Pentakota Somi Naidu and Others Vs Pentakota Sitaramayya
Madras High Court · 91 Ind. Cas. 359
High Courts22 Jul 1925
(Ayyagari) Venkata, Suryanarayana Vs Makka Venku Naidu and Others
Madras High Court · AIR 1926 Mad 1155
High Courts22 Jul 1925
Tulasidass Govindjee Vs Madhavadass Laljee and Others
Madras High Court · AIR 1926 Mad 148 : (1925) 22 LW 624
High Courts22 Jul 1925
R. Bhunjanga Rao Vs Periyathambi Goundan and Others
Madras High Court · 92 Ind. Cas. 1047
Madras Estates Land Act, 1908 — Section 53
High Courts22 Jul 1925
Tulasidass Govindjee Vs Madhavadass Lalajee and Others In Re: Liladhar Sait
Madras High Court · 92 Ind. Cas. 570
Guardians and Wards Act, 1890 — Section 41
High Courts22 Jul 1925
Ayyagari Venkata Suryanarayana Vs Makka Venku Naidu and Others
Madras High Court · 97 Ind. Cas. 253
High Courts22 Jul 1925
In Re: Kandasami Chetty
Madras High Court · AIR 1926 Mad 346 : 92 Ind. Cas. 862 : (1926) 50 MLJ 44
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Jul 1925
Vemulamanda Bhadrayya and Another Vs Penumetcha Jaggaraju
Madras High Court · AIR 1926 Mad 177 : (1925) 22 LW 747