High Courts21 Jul 1925
Jogesh Chandra Banerjee and Another Vs Hayder Ali and Others
Calcutta High Court · AIR 1927 Cal 237
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 59,343 of 61,483
High Courts21 Jul 1925
Umasasi Debi Vs Akrur Chandra Mazumdar and Others
Calcutta High Court · AIR 1926 Cal 542 : 92 Ind. Cas. 984
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts21 Jul 1925
Biraj Boyed and Others Vs Raja Bejoy Sinha Dudhuria
Calcutta High Court · 91 Ind. Cas. 768
High Courts21 Jul 1925
Aswap Alibepari Vs Dula Mia
Calcutta High Court · AIR 1926 Cal 580 : 92 Ind. Cas. 843
Bengal Tenancy Act, 1885 — Section 182
High Courts21 Jul 1925
Emperor Vs Yakub and Others
Calcutta High Court · AIR 1926 Cal 1034
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts21 Jul 1925
Bijraj Boyed and Others Vs Raja Bijoy Sinha Dudhoria
Calcutta High Court · AIR 1926 Cal 297
Limitation Act, 1963 — Article 97
High Courts21 Jul 1925Dismissed
Hanmavva Adiveppa Somraddi Vs Venkappa Govindappa Kademani
Bombay High Court · AIR 1926 Bom 26 : (1925) 27 BOMLR 1331
Specific Relief Act, 1877 — Section 42
High Courts21 Jul 1925
Srimatya Gendamoni Debya Vs Raghunandan Singh and Others
Patna High Court · 91 Ind. Cas. 768
Civil Procedure Code, 1908 (CPC) — Section 109, 110
Privy Council21 Jul 1925
Mahabir Prasad Tewari Vs Jamuna Singh and another
Privy Council · (1925) AIR(PC) 234
High Courts21 Jul 1925Dismissed
Gulab Dei Vs G.I.P. Railway
Allahabad High Court · AIR 1926 All 146 : (1926) ILR (All) 217 : 90 Ind. Cas. 99
High Courts21 Jul 1925Allowed
(Lal) Bahadur Lal and Another Vs Kamleshar Nath
Allahabad High Court · (1925) 07 AHC CK 0033
High Courts21 Jul 1925
Lal Bahadur Lal and Another Vs Kamleshar Nath
Allahabad High Court · (1926) ILR (All) 183 : 90 Ind. Cas. 988
High Courts21 Jul 1925
Bakhtawar Vs Sunder Lal and Others
Allahabad High Court · (1925) 07 AHC CK 0008
High Courts20 Jul 1925
Emperor Vs Miajan and Others
Calcutta High Court · AIR 1926 Cal 585 : 95 Ind. Cas. 61
Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts20 Jul 1925
Harihar Roy Vs Sarat Chandra Basu Chowdhuri
Calcutta High Court · AIR 1926 Cal 661 : 91 Ind. Cas. 734
Bengal Tenancy Act, 1885 — Section 30(b), 39, 50
High Courts20 Jul 1925
Sarada Prosad Roy Vs Krishna Dome and Another
Calcutta High Court · 91 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts20 Jul 1925
Ananda Priya Baishnavi Vs Bijoy Krishna Ray
Calcutta High Court · AIR 1926 Cal 643 : 91 Ind. Cas. 705
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1)Evidence Act, 1872 — Section 92
High Courts20 Jul 1925
Ramkumar Sewchand Roy Vs Nanuram Poddar
Calcutta High Court · AIR 1926 Cal 510 : 94 Ind. Cas. 657
Limitation Act, 1908 — Section 20
High Courts20 Jul 1925
Usuf Dadabhai Vs Chand Mahomed
Bombay High Court · AIR 1926 Bom 51 : (1925) 27 BOMLR 1273
Stamp Act, 1899 — Section 57(1)(b)