High Courts15 Jul 1925
Abdul Gani Bhuya Vs Emperor
Calcutta High Court · AIR 1926 Cal 235 : 90 Ind. Cas. 537
Criminal Procedure Code, 1898 (CrPC) — Section 219, 288, 307, 374Penal Code, 1860 (IPC) — Section 323, 324, 325
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 59,345 of 61,483
High Courts15 Jul 1925
Kamini Kumar Roy and Another Vs Rajendra Nath Roy and Another
Calcutta High Court · AIR 1926 Cal 233 : 90 Ind. Cas. 432
High Courts15 Jul 1925
In Re: Patel Muljibhai Hirabhai
Bombay High Court · (1925) ILR (Bom) 860
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts15 Jul 1925Dismissed
Sourendra Mohan Sinha Vs Hari Prasad Sinha
Bombay High Court · (1926) 28 BOMLR 1126
Civil Procedure Code, 1908 (CPC) — Section 34Transfer of Property Act, 1882 — Section 90
High Courts15 Jul 1925
Debi Prasad Vs Jaldhar Mahton and Others
Patna High Court · AIR 1926 Patna 288
Civil Procedure Code, 1908 (CPC) — Section 11Road Cess Act, 1871 — Section 20(b)
High Courts15 Jul 1925
Radhe Lal and Another Vs East Indian Railway and Others
Patna High Court · AIR 1926 Patna 40
Railways Act, 1890 — Section 140
High Courts15 Jul 1925Allowed
Ahmad Husain and Others Vs Muhammad Qasim Khan and Others
Allahabad High Court · (1926) ILR (All) 171 : 90 Ind. Cas. 80
High Courts15 Jul 1925Dismissed
Emperor Vs Mewa Ram and Others
Allahabad High Court · AIR 1926 All 178 : (1926) ILR (All) 208 : 90 Ind. Cas. 917
Criminal Procedure Code, 1898 (CrPC) — Section 421(1)
High Courts15 Jul 1925Allowed
Ahamad Husain and Others Vs Muhammad Qasin Khan and Others
Allahabad High Court · (1925) 07 AHC CK 0030
High Courts15 Jul 1925
Narain Das Vs Ram Chander and Another
Allahabad High Court · AIR 1926 All 124 : (1926) ILR (All) 209 : 90 Ind. Cas. 116
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts15 Jul 1925
Ghurahu Das Vs Shakalraj Das
Allahabad High Court · AIR 1926 All 157
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts15 Jul 1925
Dip Prakash and Others Vs Dwarka Prasad and Another
Allahabad High Court · (1925) 07 AHC CK 0006
High Courts15 Jul 1925
Kaman Mada and Others Vs Malli and Another
Madras High Court · AIR 1926 Mad 159 : (1925) 22 LW 732 : (1925) 49 MLJ 538
Court Fees Act, 1870 — Section 6
High Courts14 Jul 1925
Indian Vacuum Brake Co., Ltd. Vs E.S. Luard
Calcutta High Court · AIR 1926 Cal 152 : 92 Ind. Cas. 1008
Patents and Designs Act, 1911 — Section 26
High Courts14 Jul 1925
Adhar Chandra Mondal Executor to the Estate of Late Jatadhari Patra Vs Sheikh Abdul Rahaman alias Sheikh Abdul Rahim Mondal and Others
Calcutta High Court · AIR 1926 Cal 764 : 91 Ind. Cas. 656
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts14 Jul 1925
Pitambarnath and Others Vs Bhairab Chandra Sinha and Others
Calcutta High Court · 91 Ind. Cas. 878
High Courts14 Jul 1925
N.H. Moos Vs The Government of Bombay
Bombay High Court · AIR 1926 Bom 47 : (1925) 27 BOMLR 1237
High Courts14 Jul 1925Disposed Of
Bisheshar Prasad Pandey Vs Raghubir and Another
Allahabad High Court · (1925) 07 AHC CK 0038
High Courts14 Jul 1925
Muthu Pillai Vs Alagirisami Pillai and Others
Madras High Court · AIR 1926 Mad 232 : (1925) 22 LW 663