High Courts18 Jul 1925
Emperor Vs Kazi Dawood Kazi
Bombay High Court · AIR 1926 Bom 144
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 132
JUDGMENT DATABASE
Search 12,29,648 Indian judgments.
12,29,648 judgments in All Courts · page 59,344 of 61,483
High Courts17 Jul 1925
Kanaparthi Srinivasa Rao and Others Vs Kanaparthi Venkatanarasamma
Madras High Court · AIR 1926 Mad 119 : (1925) 22 LW 629
High Courts17 Jul 1925
Birendra Nath Chatterjee Vs Umananda Mukherjee
Calcutta High Court · 91 Ind. Cas. 998
High Courts17 Jul 1925
Gopal Chandra Das and Another Vs Kumar Satya Bhanu Ghoshal and Others
Calcutta High Court · 92 Ind. Cas. 963
High Courts17 Jul 1925
Prasanna Kumar Ray Vs Arun Chandra Singha
Calcutta High Court · AIR 1925 Cal 656
Bengal Tenancy Act, 1885 — Section 105
High Courts17 Jul 1925
Gopal Chandra Das and Another Vs Satya Bhanu Ghoshal and Others
Calcutta High Court · AIR 1926 Cal 634
High Courts17 Jul 1925
Channu Dutta Vyas Vs Swami Gyannandji Maharaj
Allahabad High Court · AIR 1926 All 130 : 90 Ind. Cas. 976
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts17 Jul 1925
Kedar Nath Vs Bismillah Begam and Another
Allahabad High Court · AIR 1926 All 156 : 90 Ind. Cas. 72
High Courts17 Jul 1925
Savan Durga Bai Ammal Vs S. Ramanatha Rao alias Rama Rao and Another
Madras High Court · AIR 1926 Mad 64 : (1925) 22 LW 868 : (1925) 49 MLJ 632
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts17 Jul 1925
Kuppuswami Mudaliar Vs Chockalinga Mudaliar
Madras High Court · AIR 1926 Mad 181 : (1926) 23 LW 175 : (1925) 49 MLJ 788
High Courts16 Jul 1925
S.A. Muthayan Chettiar Vs P. Panchavarna Nadar
Madras High Court · AIR 1926 Mad 926 : (1926) 23 LW 210
High Courts16 Jul 1925
Raghunath Rithkaran Vs The Imperial Bank of India Ltd.
Bombay High Court · AIR 1926 Bom 66 : (1925) 27 BOMLR 1229 : (1926) ILR (Bom) 49
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts16 Jul 1925Allowed
C. Soundara Rajan Vs C.M. Natarajan
Bombay High Court · (1926) 28 BOMLR 204
Succession Act, 1815 — Section 101
High Courts16 Jul 1925Allowed
Ramchandra Trimbak Mantri Vs Dattu Rama Patil
Bombay High Court · AIR 1926 Bom 55 : (1925) 27 BOMLR 1258
Bombay Land Revenue Code, 1879 — Section 83
Privy Council16 Jul 1925
S. Soundar Rajan and others Vs C. M. Natarajan and others
Privy Council · (1925) AIR(PC) 244
High Courts16 Jul 1925Dismissed
Amir Ahmad Vs Emperor
Allahabad High Court · AIR 1926 All 143
Arms Act, 1959 — Section 19(f)
High Courts16 Jul 1925Disposed Of
Ram Sarup Vs Gaya Prasad
Allahabad High Court · (1925) 07 AHC CK 0025
High Courts16 Jul 1925
Ahmad Husain Khan Vs Hardial
Allahabad High Court · AIR 1926 All 142(1) : (1926) ILR (All) 199 : 90 Ind. Cas. 243
High Courts15 Jul 1925
M. Venkatakrishnier Vs Secretary of State and Another
Madras High Court · AIR 1926 Mad 408 : (1926) 23 LW 464
High Courts15 Jul 1925Dismissed
In Re: Muljibhai Hirabhai Patel
Bombay High Court · AIR 1925 Bom 535 : (1925) 27 BOMLR 1063
Criminal Procedure Code, 1898 (CrPC) — Section 195